High Courts19 Nov 2004Allowed
Giddi Gowthami @ Jyoti Vs Giddi Samuel
Andhra Pradesh High Court · (2005) 3 ALT 102 : (2005) 2 DMC 605 : (2005) 2 RCR(Civil) 706 : (2005) 3 RCR(Criminal) 23
Divorce Act, 1869 — Section 18, 19, 20, 32, 36
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 9 of 64
High Courts19 Nov 2004
G. Sridhar and Another Vs State of A.P.
Andhra Pradesh High Court · (2005) 1 ALT(Cri) 238 : (2005) CriLJ 1292 : (2005) 2 RCR(Criminal) 116
Advocates Act, 1961 — Section 34(1), 49(1)Bar Council of India Rules, 1975 — Rule 12, 9(2)Criminal Rules of Practice and Circular Orders, 1990 — Rule 90
High Courts18 Nov 2004
N. Dolendra Prasad Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2005) 1 ALD 545
Constitution of India, 1950 — Article 226
High Courts18 Nov 2004Dismissed
Assistant Inspector of Factories Vs R. Seetharami Reddy
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 33 : (2005) 2 ALT(Cri) 339 : (2005) 3 LLJ 818
Andhra Pradesh Factories Rules, 1950 — Rule 3(A), 3A(2), 3A(3)Factories Act, 1948 — Section 21(1), 6
High Courts18 Nov 2004
Dr. A. Krishna Veni Vs Registrar, NTR University of Health Sciences and Others
Andhra Pradesh High Court · (2005) 1 ALD 590
High Courts18 Nov 2004
Commissioner of C. Ex. Vs Virchow Laboratories Ltd.
Andhra Pradesh High Court · (2005) 122 ECR 36 : (2005) 182 ELT 157
High Courts18 Nov 2004Dismissed
B. Pushpamma and Others Vs Joint Collector and Others
Andhra Pradesh High Court · (2005) 1 ALD 260 : (2005) 1 ALT 240
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4, 5, 5A, 5A(1), 8(2)Specific Relief Act, 1963 — Section 8(2)
High Courts18 Nov 2004Dismissed
S. Hassan and Another Vs Sha Peerchand, Pawn Broker and Money Lender
Andhra Pradesh High Court · (2005) 1 ALD 583 : (2005) 1 ALT 457 : (2005) 2 CivCC 40
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts18 Nov 2004Allowed
Eranki Srirama Murthy (died) and Others Vs Eranki Atchuta Venkata Subramanyam (died) and Others
Andhra Pradesh High Court · (2005) 1 ALT 569
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 5, 5(1), 5(2)
High Courts18 Nov 2004Allowed
Seven Hills Par Boiled Rice Mill Vs Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (2008) 11 VST 184
Andhra Pradesh General Sales Tax Act, 1957 — Section 21Andhra Pradesh General Sales Tax Rules, 1957 — Rule 6(1)(1)Central Sales Tax Act, 1956 — Section 14, 15, 2, 8A, 8A(1)
High Courts18 Nov 2004Dismissed
The Food Inspector, Div. II Vs D. Ravindranath and Others
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 446 : (2005) CriLJ 1071
Prevention of Food Adulteration Act, 1954 — Section 14A, 16(2A), 20(1)
High Courts18 Nov 2004Allowed
Eranki Srerama Murthy and Others Vs Eranki Atchuta Venkata Subramanyam (died) by LRs. and Others
Andhra Pradesh High Court · (2005) 1 ALD 817
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 5, 5(1), 5(2)
High Courts17 Nov 2004Dismissed
J. Parameswarudu Vs K. Krishna and Another
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 314 : (2007) 2 BC 71 : (2005) 3 RCR(Criminal) 607
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Nov 2004Allowed
Sufala Finance Pvt. Ltd. Vs B. Narasimha Reddy and Another
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 285 : (2005) CriLJ 1291
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Nov 2004Allowed
Vedire Venkata Reddy and Others Vs Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 2005 AP 155 : (2005) 1 ALD 325
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 141Constitution of India, 1950 — Article 131, 226, 262, 262(2), 32Environment (Protection) Act, 1986 — Section 3, 3(2)
High Courts17 Nov 2004
G. Murlidhar Rao Vs P. Sakkubai and Another
Andhra Pradesh High Court · (2005) 1 ALD 580
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 20 Rule 4, Order 20 Rule 5
High Courts16 Nov 2004Dismissed
M. Keshavulu and Others Vs M. Yellamma (died) by LRs. and Others
Andhra Pradesh High Court · (2005) 1 ALD 104 : (2005) 1 ALT 502
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 44
High Courts16 Nov 2004Allowed
Kavila Vasudeva Das and Another Vs Union of India (UOI)
Andhra Pradesh High Court · (2005) 3 ACC 111 : (2005) 2 ALD 125 : (2005) 2 ALT 435 : (2005) 2 CivCC 588 : (2005) 2 RCR(Civil) 451
Railways Act, 1989 — Section 2(28)
High Courts16 Nov 2004Allowed
Simmiti Arjuna Vs Pappala Narasaiah and Another
Andhra Pradesh High Court · (2005) 1 ALD 396 : (2005) 1 ALT 403
Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 13
High Courts16 Nov 2004
National Insurance Co. Ltd. Vs M. Lalitha and Another
Andhra Pradesh High Court · (2005) 1 ALD 568 : (2005) 105 FLR 336
Workmens Compensation Act, 1923 — Section 3