COURT ARCHIVE
1,268 judgments · page 11 of 64
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 482 : (2005) CriLJ 1823 : (2005) 3 RCR(Criminal) 763
Andhra Pradesh High Court · (2005) 1 ALD 414
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 476 : (2007) 1 BC 375 : (2006) 1 CivCC 159 : (2005) 4 RCR(Criminal) 547
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 67
Andhra Pradesh High Court · (2004) 6 ALD 805 : (2005) 2 ALT 382
Andhra Pradesh High Court · (2004) 11 AP CK 0079
Andhra Pradesh High Court · (2005) 2 ALD 85 : (2005) 2 ALT 532
Andhra Pradesh High Court · (2005) 1 ALD 803 : (2005) 1 ALD(Cri) 803 : (2005) 2 ALT(Cri) 103 : (2006) 1 BC 117 : (2005) 125 CompCas 186
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 301
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 211
Andhra Pradesh High Court · (2005) 2 ALT(Cri) 298
Andhra Pradesh High Court · (2005) 1 ALD 596 : (2005) 1 ALT 507 : (2004) 3 APLJ 449 : (2005) 1 RCR(Civil) 838
Andhra Pradesh High Court · (2005) 1 ALD 808 : (2005) 106 FLR 233 : (2005) 2 LLJ 507
Andhra Pradesh High Court · AIR 2005 AP 134 : (2005) 1 ALD 21
Andhra Pradesh High Court · (2006) 1 ALT(Cri) 45 : (2005) 1 APLJ 222 : (2005) CriLJ 2726 : (2005) 3 RCR(Criminal) 874
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 204
Andhra Pradesh High Court · (2005) 1 ALD 937 : (2005) 1 ALD(Cri) 937 : (2005) 3 ALT(Cri) 60 : (2005) CriLJ 1064
Andhra Pradesh High Court · (2004) 6 ALD 797 : (2005) 1 ALT 784
Andhra Pradesh High Court · (2005) 144 TAXMAN 23
Andhra Pradesh High Court · (2005) 1 ALD 189 : (2005) 1 ALT 801 : (2006) 146 STC 407