High Courts16 Nov 2004
Kaki Anjulamma and Another Vs Ponugumati Koteswara Rao and Another
Andhra Pradesh High Court · (2005) 1 ALD 256 : (2005) 2 ALT 634
Succession Act, 1925 — Section 372, 373
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 10 of 64
High Courts16 Nov 2004Allowed
K.S. Jagadeesh Vs S. Syed and Another
Andhra Pradesh High Court · (2005) 3 ALT 26
Motor Vehicles Act, 1988 — Section 166, 173
High Courts16 Nov 2004Dismissed
Gauri Reddy Vs NTR University of Health Sciences
Andhra Pradesh High Court · (2005) 1 ALD 391
Andhra Pradesh Government Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2003 — Rule 9(3)
High Courts16 Nov 2004Dismissed
Toddy Tappers Co-operative Society Vs Prohibition and Excise Inspector, SHO and Others
Andhra Pradesh High Court · (2005) 1 ALD 172 : (2005) 1 ALT 386
Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Act — Section 17Andhra Pradesh Excise (Lease of Right to Sell Liquor in Retail) Rules, 1969 — Rule 3
High Courts11 Nov 2004Dismissed
Burla Venugopalakrishna Vs State of A.P. and Another
Andhra Pradesh High Court · (2005) 3 ALT(Cri) 126 : (2005) CriLJ 1164
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376(2)
High Courts11 Nov 2004Allowed
LDC Yashwant Singh Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (2005) 1 ALD 53
High Courts11 Nov 2004Allowed
Kummari Jangaiah (died) per LR. and Others Vs Somavarapu Savithri and Others
Andhra Pradesh High Court · (2005) 4 ALD 2 : (2005) 1 ALD 410 : (2005) 2 ALT 578
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 31, 96
High Courts11 Nov 2004Allowed
Berger Paints India Ltd. and Another Vs Syed Vicaruddin
Andhra Pradesh High Court · (2005) 1 ALD 154 : (2005) 1 ALT 614
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 5, Order 7 Rule 11, 2(9)
High Courts11 Nov 2004Dismissed
New India Assurance Company Limited Vs Devalla Chinnaiah and Others
Andhra Pradesh High Court · (2005) 2 ACC 856 : (2006) ACJ 1874 : (2005) 3 ALT 28 : (2005) 106 FLR 231
Workmens Compensation Act, 1923 — Section 30
High Courts10 Nov 2004Allowed
M. Butchi Reddy and Others Vs Revenue Divisional Officer/Land Acquisition Officer and Another
Andhra Pradesh High Court · (2005) 1 ALD 13
Land Acquisition Act, 1894 — Section 23, 51A
High Courts10 Nov 2004
M. Butchi Reddy and Others Vs Revenue Divisional Officer/Land Acquisition Officer and Others
Andhra Pradesh High Court · (2005) 1 ALT 226
Land Acquisition Act, 1894 — Section 23, 4(1), 51A
High Courts09 Nov 2004
Gona Sivasankar and Others Vs K. Varaprasad and Others
Andhra Pradesh High Court · (2007) 1 ACC 890
Employees Compensation Act, 1923 — Section 2, 30, 4
High Courts09 Nov 2004
Jandhalaya Krishna Murthy Vs Tullimilli Kotaiah
Andhra Pradesh High Court · (2005) 1 ALD 205
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 10(1), 10(2), 12, 13Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 107
High Courts09 Nov 2004Dismissed
Gona Sivasankar Vs K. Varaprasad and Another
Andhra Pradesh High Court · (2006) ACJ 2089 : (2005) 1 ALD 386 : (2005) 3 ALT 40
Workmens Compensation Act, 1923 — Section 2(1), 4(1)
High Courts09 Nov 2004Dismissed
T. Veeraiah Vs The Person-in-Charge, The Narsaraopet Taluq Fishermen Co-op. Society Ltd. and Others
Andhra Pradesh High Court · (2005) 1 ALD 71 : (2005) 1 ALT 338
Andhra Pradesh Co-operative Societies Act, 1964 — Section 130(1), 15AAndhra Pradesh Co-operative Societies Rules, 1964 — Rule 11AA, 21, 21A, 21B
High Courts09 Nov 2004Allowed
Vikaruddin Ali Khan @ Rasheed Nawab and Another Vs Syed Abdul Majid and Others
Andhra Pradesh High Court · AIR 2005 AP 112 : (2005) 1 ALD 54 : (2005) 1 ALT 775
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 77, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 90
High Courts09 Nov 2004
Employees'' State Insurance Corporation and Others Vs Chirala Co-operative Spinning Mills Ltd.
Andhra Pradesh High Court · (2005) 1 ALD 235 : (2005) 3 ALT 36 : (2005) 105 FLR 430 : (2005) 1 LLJ 1016
Employees State Insurance Act, 1948 — Section 2(19A)
High Courts09 Nov 2004Allowed
Addala Prabhavathi and Others Vs M.N.V.S. Murali Krishna and Another
Andhra Pradesh High Court · (2005) 2 ACC 868 : (2006) ACJ 1524 : (2005) 1 ALD 265 : (2005) 3 ALT 31 : (2005) 2 ALT 31 : (2005) 106 FLR 72
Evidence Act, 1872 — Section 108Workmens Compensation Act, 1923 — Section 10, 10(2)
High Courts09 Nov 2004Allowed
Akula Suryanarayana @ Suribabu Vs Peddiboina Venkata Mohan @ Mohanarao and Others
Andhra Pradesh High Court · (2005) 2 ACC 873 : (2006) ACJ 1526 : (2005) 3 ALT 33 : (2005) 2 ALT 33
High Courts09 Nov 2004Dismissed
Smt. Padmamma Vs A.V.R. Narsimha Rao, S.I. of Police and Another
Andhra Pradesh High Court · (2005) 1 ALT(Cri) 495 : (2005) CriLJ 1160
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 324