High Courts26 Nov 2004Dismissed
M. Sunil Chakravarthy and Others Vs Principal Sreekalahasteeswara Institute of Technology and Another
Andhra Pradesh High Court · (2005) 1 ALD 253 : (2005) 2 ALT 184
Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 8 of 64
High Courts26 Nov 2004
Ramesh Vs Prohibition and Excise Superintendent
Andhra Pradesh High Court · (2005) 1 ALD 400 : (2005) 1 ALT 401
Andhra Pradesh Excise Act, 1968 — Section 31, 31(1)
High Courts26 Nov 2004Dismissed
Vemula Srinivas and Others Vs Manager, Central Bank of India, Warangal Branch and Others
Andhra Pradesh High Court · (2005) 2 ALD 119
High Courts25 Nov 2004
Baddam Satyanarayana Reddy Vs State of A.P. and Others
Andhra Pradesh High Court · (2005) 1 ALD 859 : (2004) 2 ALT(Cri) 115
Constitution of India, 1950 — Article 21, 226, 32, 330A
High Courts25 Nov 2004Allowed
N.R. Srinivas Vs Madduri Mallareddy and Others
Andhra Pradesh High Court · (2005) 1 ALD 268
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 208
High Courts25 Nov 2004Dismissed
Surapaneni Narasimha Rao Vs Uppalapati Sreerangannayakamma and Others
Andhra Pradesh High Court · (2005) 3 ALD 390
Evidence Act, 1872 — Section 68, 73, 91, 92Revenue Recovery Act, 1864 — Section 11
High Courts25 Nov 2004Dismissed
Bombay Mercantile Co-operative Bank Ltd. Vs Government of A.P. and Others
Andhra Pradesh High Court · (2005) 1 ALD 814 : (2005) 2 ALT 230
High Courts24 Nov 2004Allowed
S. Prasad Reddy and Others Vs Collector and District Magistrate and Others
Andhra Pradesh High Court · (2005) 1 ALD(Cri) 338 : (2005) 3 ALT 487
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 13, 14, 14(2), 2, 22Arms Act, 1959 — Section 25(1), 27Constitution of India, 1950 — Article 21, 22, 22(5), 226, 32
High Courts24 Nov 2004Allowed
Tatineni Venkata Krishna Rao Vs K.C.P. Sugar and Industries Corporation Ltd. and Another
Andhra Pradesh High Court · (2005) 1 APLJ 149 : (2006) 133 CompCas 422 : (2005) 106 FLR 60 : (2007) 74 SCL 123
Companies Act, 1956 — Section 630Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Nov 2004Dismissed
Regional Manager, APSRTC and Others Vs N.B. Venkaiah and Others
Andhra Pradesh High Court · (2005) 3 ALD 389
High Courts24 Nov 2004Allowed
B. Venkatadri Reddy Vs P.A. Vanajakshi and Another
Andhra Pradesh High Court · (2005) 1 ALD 729 : (2005) 1 ALT 640 : (2005) 2 RCR(Civil) 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 99
High Courts24 Nov 2004Dismissed
A.P.S.R.T.C. and Others Vs P. Kanakaiah
Andhra Pradesh High Court · (2005) 1 ALT 239
High Courts24 Nov 2004Dismissed
Oriental Insurance Company Ltd. Vs N. Ramanna and Others
Andhra Pradesh High Court · (2005) 2 ACC 687 : (2005) 2 ALD 128 : (2005) 1 ALT 657 : (2005) 1 APLJ 80
Motor Vehicles Act, 1988 — Section 147
High Courts23 Nov 2004Dismissed
Markapuram Prasad Vs Mada Subbaraidu
Andhra Pradesh High Court · (2005) 2 ALD 105 : (2005) 1 ALT 666 : (2005) 1 APLJ 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 38, Order 21 Rule 40, Order 21 Rule 40(2), Order 21 Rule 40(3)
High Courts23 Nov 2004
Goutham Chand Jain and Others Vs Baqtawar Begum and Others
Andhra Pradesh High Court · (2005) 1 ALD 402
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts23 Nov 2004Allowed
Ramky Infrastructures Ltd. Vs Lakshmi Metal Industries and Constructions and Others
Andhra Pradesh High Court · (2005) 1 ALD 49
Constitution of India, 1950 — Article 226
High Courts22 Nov 2004Dismissed
State of A.P. Vs Hindusthan Shipyard Ltd.
Andhra Pradesh High Court · (2005) 142 STC 460
Andhra Pradesh General Sales Tax Act, 1957 — Section 6A
High Courts22 Nov 2004Allowed
Devarakonda Purnachandrarao Vs S. Chalamareddy and Another
Andhra Pradesh High Court · (2005) 2 ALD 102 : (2005) 1 ALT 500 : (2005) 105 FLR 298 : (2005) 1 RCR(Civil) 740 : (2005) 3 SLJ 259
Workmens Compensation Act, 1923 — Section 4(1)
High Courts19 Nov 2004
Employees'' State Insurance Corporation Vs A.P. Heavy Machinery and Engg. Ltd. and Others
Andhra Pradesh High Court · (2005) 2 ALD(Cri) 219 : (2005) 3 ALT(Cri) 221 : (2005) 4 BC 171 : (2005) CriLJ 1080 : (2005) 2 RCR(Criminal) 353
Employees State Insurance Act, 1948 — Section 39, 40, 45C, 45D, 45EEmployees State Insurance Corporation (Amendment) Act, 2002 — Section 143, 144, 145, 146, 147
High Courts19 Nov 2004Allowed
Sree Lakshmi Metal Industries and Constructions Vs Commissionerate of Tenders and Others
Andhra Pradesh High Court · (2005) 1 ALD 802
Constitution of India, 1950 — Article 226