High Courts06 Jan 2004Allowed
R. Dasharath Mohan Lal and Others Vs Commissioner, MCH and Others
Andhra Pradesh High Court · (2004) 1 ALD 870
Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 3(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2004
1,268 judgments · page 64 of 64
High Courts06 Jan 2004
J.S. Venkateswara Rao (died) per LR Vs Government of A.P. and Another
Andhra Pradesh High Court · (2004) 1 ALD 659 : (2004) 3 ALT 60
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 21, 5
High Courts05 Jan 2004Allowed
Jampala Sailu Vs Commissioner, Endowments Department and Others
Andhra Pradesh High Court · AIR 2004 AP 176 : (2004) 1 ALD 754
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties and Other Lands (Other than Agricultural Lands) Leases and Licenses Rules, 2003 — Rule 10, 12
High Courts05 Jan 2004Allowed
D. Padmanabha Reddy (Died) Per L.Rs. Vs Smt. G. Anasuya and Others
Andhra Pradesh High Court · (2004) 2 ALT 418
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, 115Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63
High Courts02 Jan 2004
G. Chandraiah Vs A.P. Social Welfare Residential School, Teaching and Non-teaching Staff Association and Others
Andhra Pradesh High Court · AIR 2004 AP 227 : (2004) 2 ALD 53 : (2004) 2 ALT 345
Constitution of India, 1950 — Article 226
High Courts02 Jan 2004Allowed
Kadiam Venkata Ratnam Vs Nidadavolu Municipality
Andhra Pradesh High Court · (2004) 4 ALD 154 : (2004) 5 ALT 9
Andhra Pradesh Municipalities Act, 1965 — Section 87Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jan 2004Dismissed
Md. Osman Amjad Khan Vs K. Ganga Reddy and Another
Andhra Pradesh High Court · (2004) 4 ALD 33 : (2004) 4 ALT 698
Civil Procedure Code, 1908 (CPC) — Section 100, 9
High Courts02 Jan 2004Dismissed
Maldar Mahaboob Sab and Others Vs Allabaksh
Andhra Pradesh High Court · AIR 2004 AP 193 : (2004) 2 APLJ 26
Civil Procedure Code Amendment Act, 1976 — Section 153ACivil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 152