COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 35 of 69

High Courts20 Jun 2002Dismissed

ITC Limited Vs Deputy Commissioner (CT), Guntur Division, Guntur and Another

Andhra Pradesh High Court · (2002) 4 ALD 324 : (2002) 4 ALT 500

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(2), 14(4), 14(4)Constitution of India, 1950 — Article 14, 226

High Courts20 Jun 2002Dismissed

S. Ramaswamy and Others Vs Special Court constituted under the A.P. Land Grabbing (Prohibition) Act and Others

Andhra Pradesh High Court · (2002) 5 ALT 11

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 8(1)Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 6

High Courts19 Jun 2002Allowed

M.B. Ratnam and Others Vs N. Ashok Kumar and Another

Andhra Pradesh High Court · (2002) 4 ALD 764 : (2003) 2 ALT 17

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 3, Order 39 Rule 3A

High Courts19 Jun 2002Allowed

B.V. Narayana Rao Vs Indian Bank, Madras

Andhra Pradesh High Court · (2002) 5 ALD 106

Constitution of India, 1950 — Article 14, 16

High Courts19 Jun 2002Dismissed

R. Komaraiah Vs Special Court under A.P. Land Grabbing (Prohibition) Act, Hyderabad and Another

Andhra Pradesh High Court · (2002) 4 ALD 579 : (2003) 2 ALT 422

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 10, 7, 8, 8(1), 8(2)

High Courts19 Jun 2002Dismissed

G.S. Venkata Ramana and Others Vs General Manager, South Central Railway and Others

Andhra Pradesh High Court · (2002) 6 ALD 264 : (2002) 5 ALT 600

Constitution of India, 1950 — Article 226

High Courts19 Jun 2002Dismissed

State of Andhra Pradesh Vs Guntur Dignumate Neti Kotala Dharam Chalivendra Sangam and Others

Andhra Pradesh High Court · (2003) 3 ALD 349 : (2003) 4 ALT 376

Andhra Pradesh Land Encroachment Act, 1905 — Section 14Civil Procedure Code, 1908 (CPC) — Section 80

High Courts18 Jun 2002Dismissed

Central Warehousing Corporation, A Govt. of India Undertaking and Another Vs Namala Narayanamurthy (Died) and Others

Andhra Pradesh High Court · (2003) 6 ALD 50 : (2003) 1 BC 682

Arbitration Act, 1940 — Section 28Evidence Act, 1872 — Section 145, 156

High Courts18 Jun 2002Dismissed

Kailash Diagnostic and Rehabilitation Centre P. Ltd. Vs D.G. of Health Services

Andhra Pradesh High Court · (2003) ECR 540 : (2003) 153 ELT 281

Constitution of India, 1950 — Article 226

High Courts18 Jun 2002

Syed Maqsood Vs State of A.P. and Another

Andhra Pradesh High Court · AIR 2003 AP 123 : (2002) 2 ALD(Cri) 517 : (2002) 2 ALT(Cri) 327 : (2002) 3 APLJ 245

High Courts18 Jun 2002Dismissed

Vattumalli Narayana Rao Vs Medrarapu Krishna Rao and Others

Andhra Pradesh High Court · AIR 2003 AP 46 : (2002) 5 ALD 588 : (2002) 6 ALT 528

Partnership Act, 1932 — Section 22

High Courts18 Jun 2002Allowed

V. Sridhar Vs The Secretary, Engineering College, Saifabad, Hyderabad

Andhra Pradesh High Court · (2002) 06 AP CK 0041

Constitution of India, 1950 — Article 12, 226

High Courts18 Jun 2002Allowed

Oriental Insurance Co. Ltd. and Another Vs Sakala Veera Bhadraiah and Co. and Another

Andhra Pradesh High Court · (2003) 1 ACC 118 : (2004) ACJ 1987 : (2002) 5 ALT 258 : (2002) 3 APLJ 312

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)

High Courts18 Jun 2002Dismissed

Challarapu Kumaraswamy Vs Thanna Narasannaidu and Others

Andhra Pradesh High Court · (2003) 6 ALD 15 : (2002) 6 ALT 402

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 21

High Courts18 Jun 2002Allowed

Indur Finance Corporation and Partnership Firm Vs Gopal and Company and Others

Andhra Pradesh High Court · (2003) 115 CompCas 981

Civil Procedure Code, 1908 (CPC) — Section 96Negotiable Instruments Act, 1881 (NI) — Section 118, 36, 43, 9

High Courts18 Jun 2002Allowed

A. Rama Murthy Vs The A.P. Industrial Infrastructure Corp.

Andhra Pradesh High Court · (2002) 5 ALD 112 : (2002) 6 ALT 138

Constitution of India, 1950 — Article 226

High Courts17 Jun 2002Allowed

Union Bank of India Vs Pothineni Naraiah and Others

Andhra Pradesh High Court · (2002) 6 ALD 147

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4Banking Regulation Act, 1949 — Section 21A

High Courts17 Jun 2002Dismissed

J. Vijayakumar Vs Joint Collector and Additional District Magistrate, Nizamabad

Andhra Pradesh High Court · (2002) 4 ALD 854

Constitution of India, 1950 — Article 15, 16

High Courts17 Jun 2002Dismissed

The Rayalaseema College Vyaya Hostel, Anantapur and Another Vs The Commissioner, Endowments Department, A.P. Hyderabad and Another

Andhra Pradesh High Court · (2002) 06 AP CK 0125

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 29, 29(5), 57(1), 65(1)Constitution of India, 1950 — Article 14, 226

High Courts17 Jun 2002

Sannepalli Nageswar Rao and Another Vs District Collector, Khammam and Others

Andhra Pradesh High Court · (2002) 4 ALD 497 : (2002) 4 ALT 465

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5(5), 9