B. Sujatha Devi and Others Vs APSEB, Vidyut Soudha, Somajiguda, Hyderabad and Others
Andhra Pradesh High Court · (2002) 4 ALD 703
COURT ARCHIVE
1,374 judgments · page 37 of 69
Andhra Pradesh High Court · (2002) 4 ALD 703
Andhra Pradesh High Court · (2002) 06 AP CK 0076
Andhra Pradesh High Court · (2002) 4 ALD 687 : (2003) 1 ALT 416
Andhra Pradesh High Court · (2002) 06 AP CK 0045
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 165 : (2002) CriLJ 3264
Andhra Pradesh High Court · (2002) 4 ALD 481 : (2002) 6 ALT 429 : (2002) 3 APLJ 44 : (2003) 1 CivCC 281 : (2003) 2 RCR(Civil) 386
Andhra Pradesh High Court · (2004) ACJ 218 : (2002) 5 ALD 94
Andhra Pradesh High Court · (2002) 5 ALD 824 : (2002) 6 ALT 296
Andhra Pradesh High Court · (2004) 3 ACC 122 : (2002) 2 AnWR 317
Andhra Pradesh High Court · AIR 2002 AP 409 : (2002) 2 AnWR 453
Andhra Pradesh High Court · (2004) 187 CTR 664 : (2004) 265 ITR 644
Andhra Pradesh High Court · (2003) ACJ 1404 : (2002) 4 ALD 632 : (2002) 4 ALT 370 : (2003) 1 CivCC 481 : (2002) 4 RCR(Civil) 671
Andhra Pradesh High Court · (2002) 4 ALD 310
Andhra Pradesh High Court · (2002) 6 ALD 83 : (2002) 4 ALT 417
Andhra Pradesh High Court · (2002) 4 ALD 360 : (2002) 2 AnWR 645
Andhra Pradesh High Court · (2002) 4 ALD 231 : (2002) 5 ALT 710 : (2002) 2 APLJ 254
Andhra Pradesh High Court · (2002) 4 ALD 132
Andhra Pradesh High Court · (2002) 4 ALD 476 : (2002) 6 ALT 406 : (2002) 2 APLJ 203
Andhra Pradesh High Court · (2002) 4 ALD 269 : (2002) 2 ALD(Cri) 94 : (2002) 4 ALT 240
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 289 : (2002) 2 ALT(Cri) 209