High Courts17 Jun 2002Dismissed
Dokala Veeramma and Others Vs Dokala Ramayamma and Others
Andhra Pradesh High Court · (2002) 6 ALT 392 : (2003) 2 RCR(Civil) 385
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 36 of 69
High Courts14 Jun 2002
Vakati Prabhakar Reddy Vs Tenali Mohan Rao
Andhra Pradesh High Court · (2003) 2 ALT 76 : (2002) 2 APLJ 313 : (2003) 2 CivCC 316 : (2003) 3 RCR(Civil) 323
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Article 123, 5
High Courts14 Jun 2002Dismissed
B.K. Office Needs Private Limited Vs Divya Shakthi Granites Limited, Hyd.
Andhra Pradesh High Court · (2002) 4 ALD 646 : (2002) 2 APLJ 272 : (2003) 1 BC 304
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts14 Jun 2002Allowed
Andhra Bank Vs Challa Subba Reddy
Andhra Pradesh High Court · (2002) 6 ALD 150 : (2003) 2 ALT 66 : (2003) 1 BC 291
Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 4(2)Banking Regulation Act, 1949 — Section 21
High Courts14 Jun 2002Dismissed
Jagadish Vaishnav Vs Farpos Leading Cateror and Others
Andhra Pradesh High Court · (2002) 5 ALD 72 : (2002) 4 ALT 718 : (2002) 2 APLJ 408
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 46A, 73
High Courts14 Jun 2002Dismissed
Thota Kistaiah Vs Nikode Bheemera
Andhra Pradesh High Court · (2002) 5 ALT 745
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 93, 99Civil Procedure Code, 1908 (CPC) — Section 100Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 102
High Courts13 Jun 2002Allowed
G. Chandra Shekar Reddy and Another Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 33 : (2002) 4 ALT 308 : (2002) 2 ALT(Cri) 308 : (2003) 2 APLJ 286
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 11(4), 13, 13(2), 2
High Courts13 Jun 2002Dismissed
Shaik Mohiuddin Sohail and Others Vs Government of A.P. and Another
Andhra Pradesh High Court · (2002) 4 ALD 728 : (2002) 4 ALT 278
High Courts13 Jun 2002
Mechineni Kishan Rao Vs Commissioner of Police, Hyderabad, Hyderabad and Another
Andhra Pradesh High Court · AIR 2002 AP 457 : (2002) 4 ALD 816
High Courts13 Jun 2002Dismissed
S. Erakka Vs K. Abdul Rehman
Andhra Pradesh High Court · (2002) 2 ALD 627 Supp : (2003) 6 ALT 318 : (2002) 2 APLJ 199
High Courts13 Jun 2002Dismissed
S. Syam Prasada Rao Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 4 ALD 651 : (2002) 4 ALT 285
Constitution of India, 1950 — Article 226
High Courts13 Jun 2002Dismissed
K. Satyavathi Vs Registrar General, High Court of A.P., Hyderabad and Others
Andhra Pradesh High Court · (2002) 4 ALD 803 : (2002) 4 ALT 452
High Courts13 Jun 2002
Tamilnadu Card Boards and Paper Mills Ltd. Vs Sirpur Paper Mills Ltd. and Another
Andhra Pradesh High Court · AIR 2003 AP 438 : (2003) 1 BC 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 96
High Courts13 Jun 2002
The Telugu Academy and Another Vs Telugu Academy Academic Staff Union
Andhra Pradesh High Court · (2002) 4 ALT 346
Constitution of India, 1950 — Article 226
High Courts13 Jun 2002Allowed
Special Deputy Collector (Tribal Welfare) and Others Vs Datla Venkapathi Raju and Others
Andhra Pradesh High Court · (2003) 1 ALD 386 : (2002) 4 ALT 669
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1), 3(2)
High Courts13 Jun 2002Dismissed
Deccan Tourism Corporation and Another Vs Sri Tirumala Tirupathi Devasthanam, Tirupathi, Chittoor District and Others
Andhra Pradesh High Court · (2002) 4 ALD 781 : (2002) 4 ALT 626
Constitution of India, 1950 — Article 14, 226
High Courts13 Jun 2002Dismissed
Moravaneni Satuyavathamma Vs Moraveni Rambabu and Another
Andhra Pradesh High Court · (2002) 06 AP CK 0015
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 — Section 16, 17Succession Act, 1925 — Section 63
High Courts12 Jun 2002Dismissed
D. Dhanalaxmi Vs Sannadhi Prabha Krishna @ Prabhavathi and Another
Andhra Pradesh High Court · (2002) 4 ALD 568 : (2002) 6 ALT 265 : (2002) 6 ALT 26 : (2002) 2 APLJ 450
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts12 Jun 2002Allowed
K. Narasimha Reddy Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 6 ALD 327
High Courts11 Jun 2002
K.V.V. Satyanarayana Vs District Level Committee, Eluru, West Godavari District and Others
Andhra Pradesh High Court · (2002) 4 ALD 493 : (2002) 4 ALT 641
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9B(2)