COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 34 of 69

High Courts25 Jun 2002Dismissed

K. Sharada Bai and Another Vs Chairman, The Special Court under A.P. Land Grabbing (Prohibition) Act and Others

Andhra Pradesh High Court · (2002) 6 ALD 105 : (2003) 1 ALT 467

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 8(1)Constitution of India, 1950 — Article 226

High Courts24 Jun 2002Allowed

Durgaiah and Others Vs Mohd. Shabhuddin (died) L.Rs. and Others

Andhra Pradesh High Court · (2004) 1 ALT 59

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50BCivil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 114

High Courts24 Jun 2002Dismissed

Union of India (UOI) and Others Vs Ch. Gopalakrishnamurthy

Andhra Pradesh High Court · (2002) 6 ALT 474

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14

High Courts24 Jun 2002Dismissed

M. Naveen Vs Kakatiya University, Warangal and Another

Andhra Pradesh High Court · (2002) 5 ALD 82 : (2002) 4 ALT 407

Constitution of India, 1950 — Article 14

High Courts24 Jun 2002Dismissed

B. Janakiramaiah Chetty Vs A.K. Parthasarathi and Others

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 215 : (2002) 2 ALT(Cri) 231 : (2002) 2 APLJ 268 : (2002) CriLJ 4062

Criminal Procedure Code, 1973 (CrPC) — Section 225, 301Penal Code, 1860 (IPC) — Section 120B, 325, 331

High Courts24 Jun 2002Dismissed

Kudithi Lakshma Reddy Vs Gantla Satti Reddy and Others

Andhra Pradesh High Court · AIR 2002 AP 418 : (2002) 4 ALD 653 : (2002) 2 AnWR 701

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3A, Order 39 Rule 3A

High Courts24 Jun 2002Dismissed

D. Venkateswarlu Vs The Senior Divisional Commercial Manager, South Central Railway

Andhra Pradesh High Court · (2002) 4 ALT 412

High Courts24 Jun 2002Partly Allowed

Pallapothu Naga Prasad and Others Vs Pallapothu Venkata Krishna Rao and Others

Andhra Pradesh High Court · (2003) 1 ALD 251 : (2003) 6 ALT 631

Evidence Act, 1872 — Section 63, 68, 90Registration Act, 1908 — Section 17, 17(1), 17(2)Succession Act, 1925 — Section 63

High Courts21 Jun 2002Partly Allowed

Ganti Kameswaramma Vs Korlapu Appa Rao and Others

Andhra Pradesh High Court · (2002) 06 AP CK 0158

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 31, Order 42 Rule 1

High Courts21 Jun 2002Dismissed

Guduru Bhaskar Reddy Vs Somalapalli Venkata Subba Reddy (died) Per LRs.

Andhra Pradesh High Court · (2002) 4 ALD 570

Hindu Succession Act, 1956 — Section 14(1), 14(2)

High Courts21 Jun 2002Dismissed

Hyderabad Engineering Industries Limited Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2003) 1 ALD 283 : (2002) 128 STC 1

Andhra Pradesh General Sales Tax Act, 1957 — Section 22Central Sales Tax Act, 1956 — Section 2

High Courts21 Jun 2002Dismissed

Chintamaneni Netaji and Another Vs Jonnalagadda Hanumantha Rao and Others

Andhra Pradesh High Court · (2002) 5 ALD 495

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 53A

High Courts21 Jun 2002Allowed

Fakruddin Ali Tarwala Vs Ved Prakash Mishra and Others

Andhra Pradesh High Court · (2002) 6 ALT 421

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 8Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5

High Courts21 Jun 2002Dismissed

A. Vemanaidu Vs Erracheruvupalle Primary Co-operative Society, Chittoor District and Others

Andhra Pradesh High Court · (2002) 4 ALD 700 : (2002) 5 ALT 407

High Courts21 Jun 2002Dismissed

J. Mahesh Kumar and Others Vs Registrar General, High Court of A.P.

Andhra Pradesh High Court · (2002) 4 ALT 631

High Courts20 Jun 2002Dismissed

N. Nageswara Rao Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2004) 2 ALT 208

High Courts20 Jun 2002Dismissed

Bachala Anjaiah and Another Vs Abdul Qayyum

Andhra Pradesh High Court · (2002) 4 ALD 812 : (2004) 7 ALT 107 : (2003) 6 ALT 114 : (2002) 2 APLJ 245

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts20 Jun 2002

Sirpur Paper Mills Limited Vs Collector of Central Excise, Hyderabad

Andhra Pradesh High Court · (2002) 4 ALD 344 : (2003) 159 ELT 17

Central Excise Rules, 1944 — Rule 57A

High Courts20 Jun 2002Allowed

Pinnaboyina Chittamma and Others Vs B. Narasingarao and Others

Andhra Pradesh High Court · (2003) ACJ 1531 : (2002) 6 ALT 723

Motor Vehicles Act, 1939 — Section 2(24), 95

High Courts20 Jun 2002Dismissed

Srinivasa Rajakamal (died) by LRs. Vs Neelamsetti Kataji Rao and Others

Andhra Pradesh High Court · (2002) 5 ALD 740

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1)Registration Act, 1908 — Section 17