High Courts28 Jun 2002Allowed
Akkam Laxmi Vs Thosha Bhoomaiah and Others
Andhra Pradesh High Court · (2002) 4 ALD 808 : (2002) 5 ALT 624 : (2003) 1 CivCC 452 : (2003) 1 RCR(Civil) 322
Stamp Act, 1899 — Section 2(14), 35, 36
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 33 of 69
High Courts28 Jun 2002Allowed
Goureshetty Srinivas Vs Gouresheety Ramalingam and Others
Andhra Pradesh High Court · (2002) 6 ALD 618
Hindu Marriage Act, 1955 — Section 16
High Courts28 Jun 2002Allowed
Khaja Syed Shah Baba Abdul Hissaini Shaharawardhi Sadar Sajjada Nasheen (Died) and Khaja Syed Shah Baba Ruknoddin Ahamad Hussaini Sharawardhi Sardar Sajjada Nasheen Vs Syed Nazmuddin Hussaini (died) and Syed Nazeeruddin Hussaini and Others
Andhra Pradesh High Court · (2003) 3 ALD 341
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 11, 152
High Courts28 Jun 2002Allowed
Syed Fazal Vs Sajeeda Parveen
Andhra Pradesh High Court · (2002) 6 ALD 373
Specific Relief Act, 1963 — Section 15, 21
High Courts27 Jun 2002Dismissed
Mardia Steel Ltd. and Others Vs Nava Bharat Ferro Alloys Ltd. and Another
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 331 : (2004) 119 CompCas 699 : (2004) 56 SCL 109
Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22A
High Courts27 Jun 2002Partly Allowed
Gopi Hotel Vs S. Naidu and Others
Andhra Pradesh High Court · (2002) 6 ALT 417 : (2003) 2 LLJ 259
Andhra Pradesh Shops and Establishments Rules, 1968 — Rule 20(3)
High Courts27 Jun 2002Dismissed
Madasu Ganeswara Rao Vs Pasupuleti Subba Rao and Another
Andhra Pradesh High Court · (2002) 6 ALD 385 : (2003) 3 ALT 762
High Courts27 Jun 2002Dismissed
Ragiboyina Bhulakshmi Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2002) 4 ALT 496
Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3), 22, 233Constitution of India, 1950 — Article 243
High Courts27 Jun 2002Dismissed
G. Rajender Reddy and Company, Hyderabad and Another Vs Government of A.P. and Others
Andhra Pradesh High Court · (2002) 4 ALD 746 : (2002) 4 ALT 637
Constitution of India, 1950 — Article 226
High Courts27 Jun 2002
Shiva Sagar Paper and Chemicals Ltd. Vs Transmission Corporation of A.P. Limited (A.P. Transco) and Others
Andhra Pradesh High Court · (2002) 6 ALT 395
Electricity Act, 1910 — Section 24
High Courts27 Jun 2002Allowed
Dr. K. Ramachandra Reddy Vs Registrar, ANGRAU, Hyderabad and Others
Andhra Pradesh High Court · (2002) 4 ALD 767 : (2002) 4 ALT 430
Constitution of India, 1950 — Article 14, 16, 16(1), 226University Grants Commission (Qualifications required of a person to be appointed to the Teaching Staff of Universities and Institutions Affiliated to it) Regulations, 1991 — Regulation 1University Grants Commission Act, 1956 — Section 14, 2, 26(1), 3
High Courts26 Jun 2002Allowed
Cheruku Enterprises Vs State Bank of Hyderabad and Another
Andhra Pradesh High Court · (2002) 2 ALT(Cri) 388 : (2003) 3 BC 581 : (2003) 116 CompCas 58 : (2003) 2 RCR(Criminal) 184
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jun 2002
Munukuru Nagaratnamma and Others Vs Special Cadre Deputy Registrar Officer on Special Duty, Nellore Dist. Co-operative Central Bank Limited, Nellore and Others
Andhra Pradesh High Court · (2002) 4 ALD 697
Constitution of India, 1950 — Article 226
High Courts26 Jun 2002Partly Allowed
R. Samba Murthy Vs The Chief General Manager, State Bank of India, LHO, Hyd. and Others
Andhra Pradesh High Court · (2002) 6 ALT 733
State Bank of India (Officers Service) Rules, 1992 — Rule 67, 68(2), 68(3), 69, 69(2)State Bank of India Act, 1955 — Section 43
High Courts26 Jun 2002Dismissed
Manda Kameswar Rao and Others Vs Pulle Venkateswarlu and Others
Andhra Pradesh High Court · (2002) 5 ALD 702 : (2002) 6 ALT 523
High Courts25 Jun 2002Dismissed
Visakha District (Rural) Passengers Association Vs Government of A.P. and Another
Andhra Pradesh High Court · (2002) 4 ALD 691
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4, 4(4), 87, 88Constitution of India, 1950 — Article 14
High Courts25 Jun 2002Allowed
M. Gangi Reddy Vs A.P. TRANSCO Ltd. and Another
Andhra Pradesh High Court · (2002) 6 ALT 150
Andhra Pradesh Securities and Exchange Board Service Regulation — Regulation 2.3.B
High Courts25 Jun 2002Dismissed
Emani Krishna Rao Vs Vijaya Chitra Films and Others
Andhra Pradesh High Court · (2002) 6 ALD 176
Contract Act, 1872 — Section 23Specific Relief Act, 1963 — Section 16Urban Land (Ceiling and Regulation) Act, 1976 — Section 27
High Courts25 Jun 2002Dismissed
Agricultural Market Committee, Rajahmundry Vs Venkata Bulimamba Rice Mill
Andhra Pradesh High Court · (2002) 5 ALD 87 : (2003) 6 ALT 569
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 4(3)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 27
High Courts25 Jun 2002Dismissed
Boddupally China Venkanna and Others Vs Edulla Narayana Reddy
Andhra Pradesh High Court · (2002) 5 ALD 96 : (2003) 1 ALT 35 : (2002) 3 APLJ 94
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 9 Rule 13Limitation Act, 1963 — Section 5