High Courts06 Jun 2002
Commissioner of Income Tax Vs Suleman Khan and Mahaboob Khan Tobacco Exporters
Andhra Pradesh High Court · (2002) 123 TAXMAN 673
COMPANIES ACT, 1956 — Section 11Income Tax Act, 1961 — Section 143, 184, 185, 2, 256
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 39 of 69
High Courts06 Jun 2002
Commissioner of Income Tax Vs Transport Corpn. India Ltd.
Andhra Pradesh High Court · (2002) 123 TAXMAN 806
Income Tax Act, 1961 — Section 256, 30, 31, 32, 33
High Courts06 Jun 2002
The Accountant General''s Office Co-op. Housing Society Limited, AG''s Office premises and Another Vs The Special Court under A.P. Land Grabbing (Prohibition) Act and Another
Andhra Pradesh High Court · (2002) 06 AP CK 0003
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 8, 8(1A)
High Courts05 Jun 2002Allowed
M.P. Murthy Vs Sri Sathyanarayana Reddy and Another
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 39 : (2002) 2 ALT(Cri) 291 : (2004) 119 CompCas 691
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts05 Jun 2002Allowed
V. Narayana Reddy Vs State of A.P.
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 35 : (2002) 2 ALT(Cri) 343 : (2002) 2 APLJ 251 : (2002) CriLJ 4638
Andhra Pradesh Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable and Advertisements Act, 1997 — Section 2, 3Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Jun 2002
Hajira Shama (Mrs.) Vs Secretary of Government, Home (Police) Department and Others
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 183 : (2002) 6 ALT 208 : (2002) 2 APLJ 279
Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(3)
High Courts05 Jun 2002Dismissed
Pochiah and Others Vs Smt. Padmavathy Subrmanyam and Another
Andhra Pradesh High Court · (2002) 06 AP CK 0080
Andhra Pradesh Land grabbing (Prohibition) Rules, 1988 — Rule 15(2)
High Courts04 Jun 2002Allowed
P. Srilakshmi Vs Nizams Institute of Medical Sciences and Others
Andhra Pradesh High Court · (2002) 5 ALT 793
Constitution of India, 1950 — Article 14, 16(1), 226Nizams Institute of Medical Sciences Act, 1989 — Section 12(1), 18(2), 40(1), 40(2)Nizams Institute of Medical Sciences Service Rules, 1986 — Rule 11, 22, 31
High Courts04 Jun 2002Allowed
C. Muralikrishna and Others Vs Telugu University, Hyderabad and Others
Andhra Pradesh High Court · (2002) 4 ALD 1
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Jun 2002Dismissed
J. Mohan Roy (Died) per LRs and Others Vs N. Raj Kumari Padmini Devi
Andhra Pradesh High Court · (2002) 4 ALD 281 : (2002) 6 ALT 518 : (2004) 3 RCR(Civil) 65
Transfer of Property Act, 1882 — Section 122
High Courts04 Jun 2002Allowed
Ferro Alloys Corporation Limited and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2002) 4 ALD 501 : (2003) 96 FLR 160 : (2002) 3 LLJ 392
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2)Factories Act, 1948 — Section 46
High Courts04 Jun 2002Dismissed
Maheswaram Laxmi (since died) rep. by her Lrs. Vs Maheswaram Krishna Murty
Andhra Pradesh High Court · (2002) 4 ALD 289 : (2002) 3 ALT 789
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jun 2002Allowed
State of A.P. and Others Vs Sagar Cements Limited, Mattampalli, Nalgonda Dist. and Others
Andhra Pradesh High Court · (2002) 4 ALD 136 : (2002) 6 ALT 180
Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 3(3)Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A
High Courts04 Jun 2002Dismissed
Neelambar Ropeways Vs Andhra Pradesh Tourism Development Corporation Limited, Hyderabad and Another
Andhra Pradesh High Court · (2002) 4 ALD 16 : (2002) 5 ALT 228
Constitution of India, 1950 — Article 226
High Courts04 Jun 2002Dismissed
Bysani Anjaneyulu Vs Trilinga Technical and Management Consultant (Private) Limited, Hyderabad and Others
Andhra Pradesh High Court · (2002) 4 ALD 461 : (2003) 1 ALT 248
Companies Act, 1956 — Section 483, 537(1)
High Courts04 Jun 2002Dismissed
Dr. Mohiuddin Vs Special Court (Second Court) and Others
Andhra Pradesh High Court · (2002) 06 AP CK 0072
Constitution of India, 1950 — Article 226
High Courts04 Jun 2002Dismissed
The Branch Manager, L.I.C. of India, Kodad and Another Vs Ambati Laxmamma
Andhra Pradesh High Court · (2003) 1 ACC 194 : (2003) ACJ 2131 : AIR 2002 AP 479 : (2002) 5 ALT 412
Civil Procedure Code, 1908 (CPC) — Section 100Insurance Act, 1938 — Section 45
High Courts04 Jun 2002Allowed
Commissioner, Municipal Corporation of Hyderabad, Hyd. and Another Vs Secunderabad Bunks (KIOSKS) Owner''s Association
Andhra Pradesh High Court · (2002) 4 ALD 356
Constitution of India, 1950 — Article 14, 19(1)
High Courts04 Jun 2002Dismissed
Chenna Reddy and Another Vs P. Ram Reddy and Others
Andhra Pradesh High Court · (2002) 4 ALD 748 : (2002) 3 ALT 748
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 118, 54
High Courts04 Jun 2002Dismissed
Pulla Prakasarao and Others Vs Nimmana Nagabhushanam
Andhra Pradesh High Court · (2002) 4 ALD 489
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 12, 15