COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 20 of 69

High Courts05 Sept 2002Allowed

Mazhar Sultana Vs Mohd. Abdul Majeed

Andhra Pradesh High Court · (2002) 6 ALD 119 : (2003) 1 ALT 68 : (2002) 3 APLJ 171 : (2003) 1 CivCC 397

Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 25

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High Courts05 Sept 2002Dismissed

Sir C.R. Reddy Law College Employees'' Association and Others Vs Bar Counsel of India and Others

Andhra Pradesh High Court · (2002) 5 ALD 592

Andhra Pradesh Education Act, 1982 — Section 26Constitution of India, 1950 — Article 226

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High Courts05 Sept 2002Allowed

P. Leela Rani Vs Agency Divisional Officer, (Sub-Collector) and Another

Andhra Pradesh High Court · (2002) 6 ALD 251 : (2003) 1 ALT 448

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 2(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149

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High Courts05 Sept 2002Allowed

D. Krishna Kumar and Another Vs State of A.P.

Andhra Pradesh High Court · (2002) 5 ALT 806 : (2002) 3 APLJ 211 : (2003) CriLJ 143 : (2003) 1 RCR(Criminal) 761

Andhra Pradesh Gaming Act, 1974 — Section 15, 3

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High Courts04 Sept 2002Allowed

Sri Krishna Salt Works Vs State of A.P.

Andhra Pradesh High Court · (2002) 6 ALD 91 : (2003) 4 ALT 2

Constitution of India, 1950 — Article 141

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High Courts04 Sept 2002

Bandi Narendra Kumar Vs State of A.P.

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 476 : (2002) 5 ALT 129 : (2002) 2 ALT(Cri) 325 : (2002) 3 APLJ 1 : (2003) CriLJ 288 : (2003) 1 RCR(Criminal) 505

Prevention of Terrorism Act, 2002 — Section 21(1), 49

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High Courts04 Sept 2002Dismissed

P. Surareddy and Another Vs District Collector and Others

Andhra Pradesh High Court · (2002) 6 ALT 348 : (2002) 3 APLJ 219

Land Acquisition Act, 1894 — Section 10, 11, 4(1), 5A, 6

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High Courts03 Sept 2002Dismissed

Branch Manager, New India Assurance Company Limited Vs Puppala Guruvaiah and Others

Andhra Pradesh High Court · (2005) ACJ 133 : (2002) 5 ALD 674 : (2003) 2 ALT 204 : (2002) 3 APLJ 77

Motor Vehicles Act, 1988 — Section 140

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High Courts03 Sept 2002

K. Vijayakumar Vs Special Deputy Collector (LA) MCH and Others

Andhra Pradesh High Court · (2002) 6 ALD 225 : (2003) 2 AnWR 114

Land Acquisition Act, 1894 — Section 18, 30, 4(1)

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High Courts03 Sept 2002Dismissed

P. Radhakrishna Vs Mr. Ram Naik and Others

Andhra Pradesh High Court · (2002) 09 AP CK 0035

Constitution of India, 1950 — Article 226, 75, 75(1), 75(2)

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High Courts03 Sept 2002Allowed

Hyderabad Cricket Association Gymkhana Grounds Vs Cambridge Cricket Club and Another

Andhra Pradesh High Court · (2002) 5 ALD 818 : (2002) 6 ALT 268

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High Courts02 Sept 2002Dismissed

Kothapalli Koteswara Rao Vs Murukonda Subba Rao and Others Marukonda Basavayya and Others Vs Murukonda Pullaiah and Another

Andhra Pradesh High Court · (2002) 6 ALD 609 : (2004) 1 ALT 168

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), 97(2)

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High Courts02 Sept 2002Allowed

J. Venkatramana Reddy Vs Kanakagari Bhakthavatsalaiah and Another

Andhra Pradesh High Court · (2002) 6 ALD 402 : (2003) 4 ALT 16 : (2004) 1 BC 22 : (2003) 3 CivCC 139

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115Limitation Act, 1963 — Section 14

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High Courts02 Sept 2002Dismissed

Sri Sambhana Varahalu Vs Smt. Pudi Saraswathi

Andhra Pradesh High Court · (2003) 6 ALD 135 : (2003) 1 BC 717

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High Courts02 Sept 2002Dismissed

Rasool Bee and Others Vs Gousiya Begum

Andhra Pradesh High Court · (2003) 1 ALD 164 : (2003) 4 ALT 99 : (2002) 3 APLJ 81

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High Courts02 Sept 2002Dismissed

State of A.P. and Others Vs Singam Setty Yellananda

Andhra Pradesh High Court · AIR 2003 AP 182 : (2003) 2 ARBLR 92

Civil Procedure Code, 1908 (CPC) — Section 35, 80Contract Act, 1872 — Section 73, 74

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High Courts29 Aug 2002

The Public Prosecutor, High Court of A.P. Vs Dr. Kumar Murukurthy

Andhra Pradesh High Court · (2002) 2 ALT(Cri) 380 : (2003) 1 DMC 489

Criminal Procedure Code, 1973 (CrPC) — Section 156, 198, 2Penal Code, 1860 (IPC) — Section 420, 493, 494, 498A

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High Courts29 Aug 2002Dismissed

P. Narasimha Rao and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2002) 5 ALD 784 : (2002) 6 ALT 612

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 3

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High Courts29 Aug 2002Dismissed

Amul Sardar Vs Sanaka Bala

Andhra Pradesh High Court · (2003) 1 ALD 375 : (2003) 6 ALT 801 : (2002) 3 APLJ 177

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100

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High Courts29 Aug 2002

Ziauddin Ahmed Vs M.A. Raoof (died) by LR.

Andhra Pradesh High Court · (2002) 5 ALD 830 : (2003) 4 ALT 43 : (2002) 2 APLJ 453

Evidence Act, 1872 — Section 73

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