High Courts18 Sept 2002Dismissed
Y. Razia Bee and Another Vs Registrar (Administration) High Court of A.P. and Another
Andhra Pradesh High Court · (2002) 6 ALT 72
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2002
1,374 judgments · page 18 of 69
High Courts18 Sept 2002
Manager, Andhra Bank and Another Vs International Export Enterprises and Others
Andhra Pradesh High Court · (2002) 6 ALT 482
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts18 Sept 2002Dismissed
S. Malla Reddy and Others Vs Future Builders Co-operative Housing Society and Another
Andhra Pradesh High Court · (2003) 1 ALD 402 : (2002) 6 ALT 244 : (2003) 1 CivCC 706
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 8 Rule 9
High Courts17 Sept 2002Allowed
G. Nasar Reddy and Another Vs Commissioner of Prohibition and Excise and Others
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 677 : (2002) 6 ALT 90 : (2002) 6 ALT 20 : (2002) 3 APLJ 350
Andhra Pradesh Excise Act, 1968 — Section 34, 46(2)Andhra Pradesh Prohibition Act, 1995 — Section 8
High Courts17 Sept 2002Allowed
M. Yoga Priya Vs The N.T.R. University of Health Sciences and Another
Andhra Pradesh High Court · (2002) 6 ALD 188
Constitution of India, 1950 — Article 14, 32Indian Medical Council Act, 1956 — Section 19, 33Indian Medical Council Regulations, 2000 — Regulation 12(1), 7(1)
High Courts17 Sept 2002
M. Kuppuswami Naidu Vs V. Chandrasekhar Reddi and Others
Andhra Pradesh High Court · (2003) 1 ALT 395
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 2(11)Contract Act, 1872 — Section 202Transfer of Property Act, 1882 — Section 52
High Courts17 Sept 2002Partly Allowed
Managing Director, Central Warehousing Corporation and Others Vs Hamali Labour Contract Co-operative Society and Another
Andhra Pradesh High Court · (2002) 6 ALD 75
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts17 Sept 2002
Arvind L. Abhyankar Vs Municipal Corporation of Hyderabad
Andhra Pradesh High Court · AIR 2003 AP 94 : (2002) 5 ALD 763 : (2003) 1 ALT 336 : (2002) 3 APLJ 132
Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 — Section 428, 440, 5Registration Act, 1908 — Section 17(1)
High Courts17 Sept 2002Allowed
Boina Mallaiah and Others Vs State of A.P.
Andhra Pradesh High Court · (2002) 5 CriminalCC 617
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts16 Sept 2002
Siemens Ltd. Vs Presiding Officer, Additional Industrial Tribunal-cum-Additional Labour Court and Another
Andhra Pradesh High Court · (2002) 6 ALD 492 : (2002) 6 ALT 446 : (2003) 96 FLR 819
Industrial Disputes Act, 1947 — Section 2A, 2A(2)
High Courts16 Sept 2002Allowed
Divakar Sahu Vs District Collector and Others
Andhra Pradesh High Court · (2002) 6 ALD 232
Constitution of India, 1950 — Article 226
High Courts16 Sept 2002Allowed
New India Assurance Co. Ltd. Vs B.G. Suma and Others
Andhra Pradesh High Court · (2003) 1 ACC 287 : (2004) ACJ 883 : (2002) 6 ALT 465
Motor Vehicles Act, 1988 — Section 168(1), 2(30)
High Courts13 Sept 2002Dismissed
United India Insurance Company Limited Vs Parpudi Krishnakumari and Others
Andhra Pradesh High Court · (2004) ACJ 624 : (2002) 6 ALD 362
Motor Vehicles Act, 1988 — Section 149
High Courts13 Sept 2002Allowed
Bolla V.K. Radha Krishna Vs Viswanadha Venkata Subbaiah
Andhra Pradesh High Court · (2002) 5 ALT 355
High Courts13 Sept 2002
United India Insurance Co. Ltd. Vs Parpudi Krishna Kumari and Others
Andhra Pradesh High Court · (2004) 3 ACC 372
Motor Vehicles Act, 1988 — Section 147
High Courts13 Sept 2002Allowed
Ismath Ahmedizade Mahmoodi Abidi Vs Kurshidunnisa Begum
Andhra Pradesh High Court · (2002) 6 ALD 101 : (2002) 6 ALT 215 : (2002) 3 APLJ 206
Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 32Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Foreign Exchange Regulation Act, 1973 — Section 32
High Courts13 Sept 2002
K.V. Krishna Murthy Vs District Level Committee and Others
Andhra Pradesh High Court · (2002) 6 ALD 228
High Courts12 Sept 2002Allowed
Laxmi Lodge and Others Vs Government of A.P. and Another
Andhra Pradesh High Court · (2002) 6 ALD 605 : (2003) 1 ALT 30
Hyderabad Municipal Corporation Act, 1955 — Section 199, 489
High Courts11 Sept 2002Allowed
The Commissioner of Police and Another Vs Rachakonda Ranga Subbaiah
Andhra Pradesh High Court · (2002) 6 ALD 2 : (2002) 6 ALT 66
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 379, 511
High Courts11 Sept 2002
A.P. State Co-operative Societies, Secretaries and Employees Union Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2003) 1 ALD 197
Constitution of India, 1950 — Article 136, 141