APSEB (now APTRANSCO) and Others Vs P. Venkata Subbamma
Andhra Pradesh High Court · (2002) 6 ALT 75
COURT ARCHIVE
1,374 judgments · page 21 of 69
Andhra Pradesh High Court · (2002) 6 ALT 75
Andhra Pradesh High Court · (2003) 1 ALD 143 : (2003) 2 ALT 624 : (2002) 3 APLJ 89 : (2003) 96 FLR 426 : (2003) 1 LLJ 614
Andhra Pradesh High Court · (2002) 08 AP CK 0013
Andhra Pradesh High Court · (2002) 5 ALD 433
Andhra Pradesh High Court · (2003) 2 ALT 82
Andhra Pradesh High Court · (2003) 2 ALD 638
Andhra Pradesh High Court · (2002) 6 ALD 268
Andhra Pradesh High Court · (2003) 2 ACC 524 : (2004) ACJ 1332 : (2002) 6 ALD 456
Andhra Pradesh High Court · (2002) 6 ALD 233
Andhra Pradesh High Court · (2002) 5 ALD 433
Andhra Pradesh High Court · (2002) 08 AP CK 0108
Andhra Pradesh High Court · (2002) 5 ALD 515 : (2002) 2 APLJ 487
Andhra Pradesh High Court · (2002) 5 ALD 748 : (2003) 1 ALT 357
Andhra Pradesh High Court · (2002) 6 ALD 321 : (2002) 5 ALT 587 : (2002) 3 APLJ 184 : (2004) 1 BC 288 : (2003) 2 CivCC 237 : (2003) 3 RCR(Civil) 206
Andhra Pradesh High Court · AIR 2003 AP 107 : (2002) 6 ALT 360
Andhra Pradesh High Court · (2004) ACJ 1792 : (2003) 2 ALD 617
Andhra Pradesh High Court · (2002) 2 ALD(Cri) 835 : (2003) 1 DMC 574
Andhra Pradesh High Court · (2002) 2 APLJ 470 : (2003) 1 BC 524
Andhra Pradesh High Court · (2003) 3 ALD 146 : (2003) 4 RCR(Civil) 738
Andhra Pradesh High Court · (2002) 6 ALD 590