COURT ARCHIVE

Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 22 of 69

High Courts23 Aug 2002Dismissed

Goldstone Exports Limited and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2003) 1 ALD 336 : (2003) 2 ALT 288

COMPANIES ACT, 1956 — Section 173, 2, 4Constitution of India, 1950 — Article 14, 15, 226, 298, 299

High Courts23 Aug 2002Dismissed

Anita Vs R. Rambilas

Andhra Pradesh High Court · AIR 2003 AP 32 : (2002) 5 ALD 502 : (2002) 5 ALT 604 : (2003) 1 CivCC 284 : (2003) 1 DMC 95 : (2003) 2 RCR(Civil) 389

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)

High Courts23 Aug 2002Allowed

Union of India (UOI) and Another Vs G.G. Satyanarayana and Others

Andhra Pradesh High Court · (2002) 5 ALD 810 : (2003) 2 ARBLR 391

Arbitration and Conciliation Act, 1996 — Section 21, 31(7), 85(2)

High Courts23 Aug 2002Dismissed

Rekha Timber Depot Vs Deputy Commercial Taxes Officer and Others

Andhra Pradesh High Court · (2003) 129 STC 267

Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4C), 19, 19(1), 19(2), 21Constitution of India, 1950 — Article 14, 19, 19(1), 226, 227Motor Vehicles Act, 1988 — Section 166(3), 217(1)

High Courts23 Aug 2002Allowed

Chairman, Visakhapatnam Port Trust and Others Vs Ch. V.V. Satyananrayana

Andhra Pradesh High Court · (2002) 5 ALD 524 : (2002) 5 ALT 613 : (2003) 96 FLR 337 : (2003) 1 LLJ 651

High Courts22 Aug 2002

Kum Kum Lahiri Rao Vs The President, Dr. B.R. Ambedkar College of Law and Others

Andhra Pradesh High Court · (2002) 5 ALT 320

Andhra Pradesh University Act, 1991 — Section 11(3), 13(8), 25

High Courts22 Aug 2002Allowed

Agam Shanthamma Vs Union of India (UOI)

Andhra Pradesh High Court · (2003) 1 ACC 423 : (2004) ACJ 713 : (2002) 6 ALT 814

Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railways Act, 1989 — Section 124A

High Courts22 Aug 2002Allowed

G. Pandari Babu Vs Chairman, Coir Board and Others

Andhra Pradesh High Court · (2002) 5 ALD 486

Industrial Disputes Act, 1947 — Section 25F

High Courts21 Aug 2002Dismissed

Transport Corporation of India Vs The Transport Commissioner and Another

Andhra Pradesh High Court · (2003) 1 ALT 620

Government of India Act, 1935 — Section 107Local Areas Act, 1987 — Section 3Motor Vehicles Act, 1988 — Section 23, 3, 39, 40, 41

High Courts21 Aug 2002Dismissed

Vummethala Somamma Vs Thameeru Balanagamma

Andhra Pradesh High Court · AIR 2003 AP 45 : (2002) 6 ALD 214 : (2002) 2 AnWR 485

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92(3)

High Courts21 Aug 2002Allowed

P. Ramaswamy Vs Union of India (UOI)

Andhra Pradesh High Court · (2003) 1 ACC 260 : (2002) 6 ALT 400

Railways Act, 1989 — Section 124A

High Courts21 Aug 2002

National Remote Sensing Agency Vs The Additional Industrial Tribunal-cum-Additional Labour Court and Others

Andhra Pradesh High Court · (2002) 5 ALD 211 : (2002) 4 ALT 788 : (2002) 95 FLR 786 : (2002) 3 LLJ 741

Airports Authority of India Act, 1994 — Section 3Banking Services Commission Act, 1975 — Section 3Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3A

High Courts20 Aug 2002Dismissed

New India Assurance Company Ltd. Vs B. Malati

Andhra Pradesh High Court · (2002) 6 ALD 137

Motor Vehicles Act, 1988 — Section 140, 166

High Courts20 Aug 2002Dismissed

Branch Manager, New India Assurance Co. Ltd. Vs Vibudhi Durgaiah and Others

Andhra Pradesh High Court · (2004) ACJ 1462 : (2003) 1 ALT 72 : (2002) 2 APLJ 478

Motor Vehicles Act, 1988 — Section 147(1)

High Courts20 Aug 2002

New India Assurance Co. Ltd. Vs Vibudhi Durgaiah and Others

Andhra Pradesh High Court · (2006) 3 ACC 606

Motor Vehicles Act, 1988 — Section 147

High Courts20 Aug 2002Dismissed

Syed Liaquat Hussain Vs Superintendent of Police and Others

Andhra Pradesh High Court · (2002) 6 ALD 145 : (2002) 5 ALT 585 : (2002) 2 ALT(Cri) 468 : (2002) 4 RCR(Civil) 707

High Courts19 Aug 2002Dismissed

C. Rajanidhar and Others Vs Government of India and Others

Andhra Pradesh High Court · (2002) 5 ALD 459 : (2003) 1 ALT 421

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 7, 7(2), 7(3)

High Courts16 Aug 2002Dismissed

Shivshakti Agencies Vs State of A.P. and Others

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 332 : (2002) 5 ALT 139 : (2003) CriLJ 312

Prevention of Food Adulteration Act, 1954 — Section 7

High Courts16 Aug 2002Dismissed

Mr. A.G. Chandrasekhar Vs Smt. Ramagiri Mahalaxmi

Andhra Pradesh High Court · (2002) 5 ALD 573 : (2004) 2 RCR(Civil) 387 : (2004) 1 RCR(Rent) 236

Transfer of Property Act, 1882 — Section 106, 107, 110, 111, 116

High Courts16 Aug 2002Dismissed

United India Insurance Company Limited Vs Shaik Husain and Another

Andhra Pradesh High Court · (2003) 1 ACC 545 : (2004) ACJ 958 : (2002) 5 ALD 617

Workmens Compensation Act, 1923 — Section 22