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Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 24 of 69

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High Courts12 Aug 2002Dismissed

Dilip Kumar Moses Vs V.J. Cyrice and Others

Andhra Pradesh High Court · (2003) 2 ACC 369 : (2002) 6 ALD 127

Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166
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High Courts12 Aug 2002Dismissed

Vijayalakshmi Departmental Stores and Others Vs State Bank of Mysore and Others

Andhra Pradesh High Court · (2002) 5 ALT 158 : (2002) 4 RCR(Civil) 658

Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 1, 1(4), 17, 31(1)
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High Courts09 Aug 2002

Osmania University Teachers Association (OUTA) and Others Vs The Union of India (UOI) and Others

Andhra Pradesh High Court · (2002) 4 ALT 682

Andhra Pradesh University Act, 1991 — Section 43AUniversity Grants Commission Regulations, 2000 — Section 14, 26
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High Courts09 Aug 2002

S. Vijayalakshmi Vs Boyapali Santhamma and Another

Andhra Pradesh High Court · (2002) 5 ALT 406

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High Courts09 Aug 2002Dismissed

A.K. Gupta Vs Loyds Steel Industries Ltd. and Another

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 366 : (2002) 2 ALT(Cri) 321

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts09 Aug 2002

P. Subrahmanyam Raju Vs P. Jayachandra Reddy

Andhra Pradesh High Court · (2002) 6 ALT 99

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30
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High Courts09 Aug 2002

Tadiboyina Venkateswara Rao Vs Commissioner of Municipal Corporation and Others

Andhra Pradesh High Court · (2002) 5 ALD 437

Constitution of India, 1950 — Article 226
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High Courts09 Aug 2002Allowed

Sri Venkatarama Oil Industries Ltd. Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2003) 3 BC 417

Civil Procedure Code, 1908 (CPC) — Section 34
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High Courts09 Aug 2002Dismissed

State of A.P. Vs Sri Vasavi Traders

Andhra Pradesh High Court · (2002) 6 ALD 780

Andhra Pradesh General Sales Tax Act, 1957 — Section 6Central Sales Tax Act, 1956 — Section 5(1), 5(3), 7
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High Courts09 Aug 2002Dismissed

Kota Satyanarayana Vs Qamarunnisa Begum

Andhra Pradesh High Court · AIR 2003 AP 63

Specific Relief Act, 1963 — Section 20
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High Courts09 Aug 2002Dismissed

Ali Nawaz Khan and Another Vs Smt. Frzana Khatoon and Others

Andhra Pradesh High Court · (2002) 5 ALD 477 : (2003) 1 ALT 780 : (2002) 3 APLJ 20

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
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High Courts09 Aug 2002Dismissed

Suresh Kumar Bhandari Vs Ramesh Kumar Bhandari and Another

Andhra Pradesh High Court · (2003) 3 ALT 240

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts08 Aug 2002

Smt. K. Uma Maheswari Vs Addl. Director General of Police, CID and Others

Andhra Pradesh High Court · (2002) 2 ALD(Cri) 582 : (2002) 6 ALT 301 : (2003) 1 DMC 349

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(8), 190Penal Code, 1860 (IPC) — Section 34, 420, 498A, 506
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High Courts08 Aug 2002Dismissed

B. Sreedevi and Others Vs Sri Venkateswara University and Others

Andhra Pradesh High Court · (2003) 2 ALD 648

Andhra Pradesh Education Act, 1982 — Section 26
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High Courts08 Aug 2002Dismissed

Land Acquisition Officer (Revenue Divisional Officer) Vs Appireddy Gari Chenna Reddy

Andhra Pradesh High Court · (2002) 5 ALT 512

Land Acquisition Act, 1894 — Section 12(2), 18, 30
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High Courts08 Aug 2002

V. Krishna Rao Vs The Vysya Bank Ltd., regd. Banking Company

Andhra Pradesh High Court · (2003) 2 BC 489

Civil Procedure Code, 1908 (CPC) — Section 35, 35A
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High Courts08 Aug 2002Allowed

Kamatam Sangalappa and Others Vs Kapadam Sangalappa and Others

Andhra Pradesh High Court · (2002) 6 ALT 213

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 42Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31, Order 6 Rule 17
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High Courts08 Aug 2002

Abhishek Synthetics Private Limited Vs Addl. Commissioner of Central Excise and Another

Andhra Pradesh High Court · (2003) 6 ALD 80 : (2003) 4 ALT 13

Central Excise Rules, 1944 — Rule 57T, 57U(2)Income Tax Act, 1961 — Section 32
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High Courts07 Aug 2002Dismissed

K.R. Subrahmanyam and Another Vs A. Raja Reddy

Andhra Pradesh High Court · (2002) 5 ALT 404

Evidence Act, 1872 — Section 49Registration Act, 1908 — Section 17
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High Courts07 Aug 2002Allowed

Venkata Ramana Agencies and Others Vs Koppu Guranna and Others

Andhra Pradesh High Court · (2003) 2 ALD 636 : (2002) 6 ALT 100 : (2002) 3 APLJ 97 : (2003) 1 RCR(Civil) 490

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, Order 18 Rule 3, Order 8 Rule 3
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