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Andhra Pradesh High Court judgments, 2002

1,374 judgments · page 25 of 69

High Courts07 Aug 2002Dismissed

B.F. Pushpaleela Devi Vs State of A.P. and Others

Andhra Pradesh High Court · AIR 2002 AP 320 : (2002) 5 ALD 1 : (2002) 5 ALT 103 : (2002) 4 RCR(Civil) 261

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 4, Order 47 Rule 4(2), Order 47 Rule 7(1), 104Government of India Act, 1915 — Section 107
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High Courts05 Aug 2002Dismissed

Sk. Yousuf and Others Vs Shaik Madhar Saheb

Andhra Pradesh High Court · AIR 2003 AP 44 : (2002) 2 AnWR 508 : (2002) 2 APLJ 419 : (2003) 1 CivCC 392 : (2003) 4 RCR(Civil) 734

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
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