High Courts11 Jul 1995Dismissed
His Holiness Sri Devendradoss Vs Sri Sarjudoss and Others
Andhra Pradesh High Court · (1995) 2 ALT 600
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 25 of 37
High Courts11 Jul 1995Allowed
Alapati Hymavati (died) and Others Vs Namburi Basava Subrahmanyam and Others
Andhra Pradesh High Court · (1995) 3 ALT 922 : (1996) 1 CivCC 171
High Courts11 Jul 1995Dismissed
S. Sayanna and Another Vs P. Sudersan
Andhra Pradesh High Court · (1995) 2 ALT 512 : (1995) 2 APLJ 246
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts11 Jul 1995Dismissed
M. Venkata Subbaiah Vs K. Chanchu Obaiah and Others
Andhra Pradesh High Court · (1995) 2 ALT 771
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Jul 1995
Shaw Wallace and Co. Ltd. Vs Commercial Tax Officer, Market Street Circle, Secunderabad and Another
Andhra Pradesh High Court · (1995) 3 ALD 273 : (1995) 2 AnWR 246 : (1996) 100 STC 270
Andhra Pradesh General Sales Tax Act, 1957 — Section 17
High Courts10 Jul 1995Allowed
The Government of Andhra Pradesh and Another Vs S. Fakruddin, Sarpanch-person-in-charge of Kanekal Gram Panchayat and Others
Andhra Pradesh High Court · (1995) 3 ALT 99
High Courts07 Jul 1995
Andhra Pradesh Power Diploma Engineer''s Association Vs Andhra Pradesh State Electricity Board and Another
Andhra Pradesh High Court · (1995) 3 ALT 271 : (1996) 1 LLJ 1082
Industrial Disputes Act, 1947 — Section 36(1), 36(2)Trade Unions Act, 1926 — Section 22
High Courts07 Jul 1995Dismissed
Maliram Agarwal Vs Ram Nivas Gupta and Others
Andhra Pradesh High Court · (1996) 1 ALT 199 : (1995) 2 APLJ 430
Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1(3)
High Courts07 Jul 1995
V. Ramachandra Reddy and Others Vs The Government of Andhra Pradesh and Others The Government of Andhra Pradesh and Others Vs Y. Meenakshamma and Others
Andhra Pradesh High Court · (1995) 3 ALT 203
High Courts07 Jul 1995
Smt. T. Narsing Rani Vs Kishen Rao and others
Andhra Pradesh High Court · AIR 1996 AP 33 : (1995) 2 ALT 621
Constitution of India, 1950 — Article 227
High Courts06 Jul 1995
Jupudi Prakash and Others Vs The Registrar, Nagarjuna University and Another
Andhra Pradesh High Court · (1995) 2 ALT 479
High Courts05 Jul 1995
D. Gangadhar and Another Vs Ch. Chakkara Reddy and Another
Andhra Pradesh High Court · (1996) 1 ALT 672
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 3, 4
High Courts05 Jul 1995Dismissed
Managing Director, Andhra Pradesh State Road Trans. Corpn. Vs Laghshetty Leelavathi and Others
Andhra Pradesh High Court · (1995) 07 AP CK 0069
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 168, 173, 5
High Courts05 Jul 1995
A. Prabhakaran Vs Vice-chancellor, University of Hyderabad and Another
Andhra Pradesh High Court · (1995) 2 ALT 638 : (1996) 1 LLJ 816
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts05 Jul 1995
Prasad and Co. Vs The Superintending Engineer and Others
Andhra Pradesh High Court · (1995) 3 ALT 537 : (1996) 1 ARBLR 692
Arbitration Act, 1940 — Section 39, 8Constitution of India, 1950 — Article 299(1)
High Courts05 Jul 1995
Commissioner of Income Tax Vs Bharat Television Pvt. Ltd.
Andhra Pradesh High Court · (1998) 146 CTR 58 : (1996) 86 TAXMAN 56
Income Tax Act, 1961 — Section 28, 37(1)
High Courts04 Jul 1995
Jayakrishna Panigrahi Vs Smt. Surekha Panigrahi
Andhra Pradesh High Court · AIR 1996 AP 19 : (1995) 3 ALT 207 : (1996) 1 DMC 335
Hindu Marriage Act, 1955 — Section 12, 13, 13(1), 25, 25(1)
High Courts04 Jul 1995
P. Rama Krishna Vs Commissioner, Land Reforms and Urban Land Ceilings, Hyderabad
Andhra Pradesh High Court · AIR 1996 AP 106 : (1995) 3 ALT 487
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 4(11), 4(9), 8(1), 8(3)
High Courts04 Jul 1995
Commissioner of Income Tax Vs Maddi Venkataratnam and Co. (P.) Ltd.
Andhra Pradesh High Court · (1996) 85 TAXMAN 53
Income Tax Act, 1961 — Section 256(1), 263, 37, 37(2), 37(2B)
High Courts04 Jul 1995
State of Andhra Pradesh Vs Narsing Industries
Andhra Pradesh High Court · (1996) 101 STC 294
Andhra Pradesh General Sales Tax Act, 1957 — Section 15, 20(2), 22(1)Central Sales Tax Act, 1956 — Section 14, 15, 5, 6