High Courts13 Jun 1995Allowed

Sathaiah Vs Smt. Savithri Bai

Andhra Pradesh High Court · (1995) 2 ALD 735 : (1995) 2 ALT 693

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
High Courts28 Apr 1995Dismissed

Samatha Vs State of A.P. and Others

Andhra Pradesh High Court · (1995) 2 ALT 233 : (1995) 1 APLJ 441

Andhra Pradesh Forest Act, 1967 — Section 15Andhra Pradesh General Clauses Act, 1891 — Section 23, 3(22)Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3, 3(1), 3(2)