High Courts17 Jul 1995
Commissioner of Income Tax Vs Smt. Majjidunnisa Begum
Andhra Pradesh High Court · (1995) 07 AP CK 0080
Income Tax Act, 1961 — Section 14, 15, 16, 17, 18
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1995
737 judgments · page 24 of 37
High Courts17 Jul 1995Dismissed
Kannegolla Nagabhushanam Vs Naraharisetti Ramamohanrao and Others
Andhra Pradesh High Court · (1995) 3 ALT 917
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1), Order 21 Rule 92
High Courts17 Jul 1995
Management of Praga Tools Ltd. Vs Chairman-cum-presiding Officer, Additional Industrial Tribunal-cum-additional Labour Court, Hyderabad
Andhra Pradesh High Court · (1995) 3 ALD 413 : (1995) 2 AnWR 562 : (1996) 1 LLJ 748
Industrial Disputes Act, 1947 — Section 17B, 2
High Courts14 Jul 1995
Coramandal Marketing (India) Pvt. Ltd. Vs Andhra Pradesh Lighting Ltd.
Andhra Pradesh High Court · (1995) 2 ALT 826 : (1996) 3 LLJ 1197
Arbitration Act, 1940 — Section 34
High Courts14 Jul 1995
Government of Andhra Pradesh and Others Vs G. Kondala Pal
Andhra Pradesh High Court · (1995) 3 ALT 591 : (1996) 1 ARBLR 129
Arbitration Act, 1940 — Section 17, 28, 30, 33Contract Act, 1872 — Section 55
High Courts14 Jul 1995
S.J.G.M. High School Vs The Director of School Education Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 1 ALD(Cri) 410 : (1995) 3 ALT 502 : (1996) CriLJ 699
Contempt of Courts Act, 1971 — Section 15, 17, 20, 23Contempt of Courts Rules, 1980 — Rule 18
High Courts14 Jul 1995
Kannegolla Ramchandra Rao and Company and Another Vs Smt. Kannegolla Santha Kumari (Plaintiff) and Others
Andhra Pradesh High Court · (1996) 1 ALT 120
Limitation Act, 1963 — Article 21, 22
High Courts14 Jul 1995
Narsingh Singh Vs Smt. Urmila Bai
Andhra Pradesh High Court · (1995) 3 ALT 372
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(2), Order 14 Rule 1(3), Order 6 Rule 2, 2, 9Evidence Act, 1872 — Section 3Limitation Act, 1963 — Article 61, 62, 63, 64, 65
High Courts14 Jul 1995Dismissed
M. Ranga Mohan and Others Vs The Electoral Appellate Officer-cum-Revenue Divisional Officer and Others
Andhra Pradesh High Court · (1995) 3 ALD 153 : (1995) 3 ALT 300
High Courts13 Jul 1995Allowed
The Commissioner of Provident Fund and Another Vs Dr. V.S.V. Ramesh, through General Power of Attorney holder - Dr. V.V. Subba Rao and Another
Andhra Pradesh High Court · (1996) 4 ALT 887
Constitution of India, 1950 — Article 12, 226
High Courts13 Jul 1995
Great Eastern Shipping Co. Ltd. Vs Food Corporation of India and Another
Andhra Pradesh High Court · (1996) 1 ALT 213 : (1995) 2 APLJ 390 : (1996) 1 ARBLR 542
Arbitration Act, 1940 — Section 14, 30, 33
High Courts13 Jul 1995Dismissed
Deen Dayal and Another Vs M. Sambaiah
Andhra Pradesh High Court · (1995) 2 ALT 565 : (1995) 2 APLJ 237
Civil Procedure Code, 1908 (CPC) — Section 47Registration Act, 1908 — Section 17(1), 49Stamp Act, 1899 — Article 31
High Courts13 Jul 1995
Pron Magnate (P) Ltd. Vs Commissioner of Income Tax Vani Marines (P) Ltd. Vs Commissioner of Income Tax Marine Fisheries Pvt. Ltd. and Others Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1996) 219 ITR 138
Income Tax Act, 1961 — Section 28, 80J
High Courts12 Jul 1995
Commissioner of Income Tax Vs Bandaru Subba Rao
Andhra Pradesh High Court · (1996) 85 TAXMAN 631
Income Tax Act, 1961 — Section 10, 256(2), 37, 69
High Courts12 Jul 1995Dismissed
Dr. M. Subbaiah, representing his minor daughter, Kum. M. Jyothi Vs The Commissioner, Tribal Welfare Department and Another
Andhra Pradesh High Court · (1995) 2 ALT 593
Constitution of India, 1950 — Article 226
High Courts11 Jul 1995
N.V. Narasimhareddy and Another Vs Satpal Singh
Andhra Pradesh High Court · (1995) 2 ALT 529
Civil Procedure Code, 1908 (CPC) — Section 75
High Courts11 Jul 1995
G. Narasimhulu Chetti and others Vs S. Pandurangaiah Chetti and others
Andhra Pradesh High Court · AIR 1996 AP 24 : (1995) 3 ALT 193 : (1995) 2 CivCC 642
Succession Act, 1925 — Section 74Transfer of Property Act, 1882 — Section 8
High Courts11 Jul 1995
Manex-NU-Foods and Another Vs State Bank of India
Andhra Pradesh High Court · (1995) 2 ALT 612 : (1995) 2 APLJ 223
Civil Practice Rules — Rule 20(4)
High Courts11 Jul 1995
Commissioner of Income Tax Vs Vazir Sultan Tobacco Co. Ltd.
Andhra Pradesh High Court · (1996) 219 ITR 727
Income Tax Act, 1961 — Section 35CC, 80
High Courts11 Jul 1995
Commissioner of Income Tax Vs Minerva Talkies
Andhra Pradesh High Court · (1996) 217 ITR 591
Income Tax Act, 1961 — Section 28, 41(2)