High Courts02 Nov 1994
State of Andhra Pradesh Vs D.R.N. Tagore and Company
Andhra Pradesh High Court · (1995) 1 ALT 431
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)Central Sales Tax Act, 1956 — Section 3
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1994
448 judgments · page 5 of 23
High Courts02 Nov 1994
State of Andhra Pradesh Vs Hindustan Cables Limited
Andhra Pradesh High Court · (1995) 97 STC 231
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 2, 5C, 5E
High Courts01 Nov 1994
Uma Jute Twine Mills Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 97 STC 448
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2), 22(1)
High Courts01 Nov 1994
State of Andhra Pradesh Vs Loharu Steel Industries Limited
Andhra Pradesh High Court · (1995) 96 STC 369
High Courts31 Oct 1994Dismissed
Garimella Annapurnayya Vs Kota Appalanarasimhamturthy and Others
Andhra Pradesh High Court · (1994) 3 ALT 491 : (1995) 1 APLJ 284
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3, 151, 75Evidence Act, 1872 — Section 114, 13, 4, 56, 57Hindu Succession Act, 1956 — Section 14, 15, 16, 8
High Courts31 Oct 1994
Smt. Kunwar Rani Vs The Commissioner of Urban Land Ceilings (Appellate Authority) and Another
Andhra Pradesh High Court · (1994) 3 ALT 488 : (1994) 2 APLJ 502
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 8(3), 8(4)
High Courts31 Oct 1994
Ramanivas Gupta and Others Vs Maliram and Others
Andhra Pradesh High Court · (1994) 3 ALT 473 : (1995) 1 APLJ 159
Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1(3)
High Courts31 Oct 1994
Santhosh Wines Vs Assistant Commercial Tax Officer, Khairatabad Circle, Hyderabad and Another
Andhra Pradesh High Court · (1995) 1 APLJ 193 : (1995) 99 STC 160
Andhra Pradesh General Sales Tax Act, 1957 — Section 12Andhra Pradesh General Sales Tax Rules, 1957 — Rule 28(10), 28(11)
High Courts28 Oct 1994
Taqiuddin Hyder Vs Appropriate Authority and Others Ajmal Ziauddin Sanal Vs Appropriate Authority and Others Abids Recreation Club Vs Appropriate Authority and Others Sardar Huzur Singh Vs Appropriate Authority and Others Abidunnissa Begum Vs Appropriate Authority and Others
Andhra Pradesh High Court · (1995) 1 ALT 409 : (1996) 220 ITR 425
Income Tax Act, 1961 — Section 269E, 269F, 269UD, 269UD(1), 269UE(2)
High Courts28 Oct 1994Dismissed
Goverdhan Kachwawa Vs Mangilal Jain
Andhra Pradesh High Court · (1994) 3 ALT 735
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Oct 1994Dismissed
K. Narayana Rao and Others Vs The Vysya Bank Limited
Andhra Pradesh High Court · (1994) 3 ALT 645 : (1995) 1 APLJ 57
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 2
High Courts27 Oct 1994Dismissed
T.K. Kodandaram Vs The Election Commission of India and Others
Andhra Pradesh High Court · (1994) 3 ALT 525
Conduct of Elections Rules, 1961 — Rule 35, 35(2), 36, 37, 37(2)Constitution of India, 1950 — Article 14, 324Registration of Electors Rules, 1960 — Rule 28
High Courts26 Oct 1994
Mohd. Mahmood and Others Vs A. Ramalakshman
Andhra Pradesh High Court · (1994) 3 ALT 709(1) : (1994) 2 APLJ 74
Administration of Justice Act, 1960 — Section 13(2)Contempt of Courts Act, 1971 — Section 19, 19(1), 4
High Courts25 Oct 1994Dismissed
T.S. Prakash Vs Xavier Emmanuel and Another
Andhra Pradesh High Court · (1994) 3 ALT 461 : (1995) 1 APLJ 132
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(8), 2, 22
High Courts25 Oct 1994
Pinakini Seeds Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 98 STC 144
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1), 9, 9(1)Central Sales Tax Act, 1956 — Section 6, 6(1A), 8, 8(2), 8(2A)
High Courts24 Oct 1994
Dayal Textiles Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 97 STC 240
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
High Courts21 Oct 1994Dismissed
Kondapally Sambamurthy Vs Ramakrishna Deo and Others
Andhra Pradesh High Court · (1995) 1 ALT 3
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts21 Oct 1994Allowed
Y. Sree Ramachandra Murthy Vs Sri Naveen Kumar Saraiya and Another
Andhra Pradesh High Court · (1995) 1 ALT 150
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Oct 1994
Good Year India Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 97 STC 249
High Courts19 Oct 1994
Commissioner of Income Tax Vs Venkateswara Transmission Ltd.
Andhra Pradesh High Court · (1995) 127 CTR 267 : (1995) 216 ITR 510
Income Tax Act, 1961 — Section 14, 30, 31, 32, 32A