Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166Andhra Pradesh Encroachment (Extension and Amendment) Act, 1958 — Section 13Andhra Pradesh Land Encroachment Act, 1905 — Section 10, 112, 14, 6, 7

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High Courts30 Sept 1994Allowed

Sriram Mahadev Vs Sriram Yadabai

Andhra Pradesh High Court · (1994) 3 ALT 366 : (1996) 1 DMC 407

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Marriage Act, 1955 — Section 13, 13(1), 23(1), 9

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High Courts29 Sept 1994

Mohd. Shafiuddin Vs A.P.S.R.T.C., Hyderabad and Others

Andhra Pradesh High Court · (1994) 3 ALT 262 : (1996) 1 LLJ 490

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High Courts29 Sept 1994

Rakesh Prasad Tiwari and others Vs Union of India and others

Andhra Pradesh High Court · AIR 1995 AP 75 : (1996) 2 AnWR 335

Constitution of India, 1950 — Article 300ARequisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 7(1), 8

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High Courts28 Sept 1994Dismissed

The Special Dy. Collector (Land Acquisition), Railways Vs Panthangi Vidya Sagar Rao and Others

Andhra Pradesh High Court · (1995) 1 ALT 649 : (1995) 1 APLJ 228

Land Acquisition Act, 1894 — Section 23

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High Courts28 Sept 1994

Baswapuram @ D. Narsimloo and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1994) 2 ALT(Cri) 675 : (1994) 2 APLJ 455 : (1995) 1 DMC 278

Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts28 Sept 1994

Commissioner of Income Tax Vs Satishchandra Modi

Andhra Pradesh High Court · (1995) 216 ITR 435

Income Tax Act, 1961 — Section 80MWealth Tax Act, 1957 — Section 27(2), 27(3)

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High Courts26 Sept 1994Allowed

Mohd. Osman and Another Vs M.C. Moosa and Another

Andhra Pradesh High Court · (1995) 1 ACC 306 : (1995) ACJ 685

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High Courts23 Sept 1994

K.V.T. Prasanna Kumar and Others Vs Rayalaseema Grameena Bank and Others

Andhra Pradesh High Court · (1994) 3 ALT 621

Regional Rural Banks Act, 1976 — Section 17, 29, 8

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High Courts22 Sept 1994

United India Insurance Company Ltd. Vs Shaik Alimuddin and Another

Andhra Pradesh High Court · (1994) 3 ALT 321 : (1995) 1 LLJ 488

Workmens Compensation Act, 1923 — Section 30, 30(1), 4(1), 4A

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High Courts22 Sept 1994Dismissed

Osmangunj Extension Co-operative Society Limited Vs Bhawarlal Bohra and Others

Andhra Pradesh High Court · (1994) 1 ALT 5

Andhra Pradesh Co-operative Societies Act, 1964 — Section 61, 61(1)Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 41 Rule 4, 9, 96(1)Transfer of Property Act, 1882 — Section 115

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High Courts22 Sept 1994