COURT ARCHIVE

Andhra Pradesh High Court judgments, 1994

448 judgments · page 23 of 23

High Courts21 Jan 1994

G. Pullaiah Vs Govt. of A.P. and others

Andhra Pradesh High Court · AIR 1995 AP 126 : (1994) 1 ALT 314

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 1Constitution of India, 1950 — Article 153, 226, 309, 361

High Courts21 Jan 1994

Andhra Pradesh High Court · (1994) 1 ALT(Cri) 405 : (1994) CriLJ 2545

Evidence Act, 1872 — Section 24, 3, 30

High Courts20 Jan 1994

Andhra Pradesh High Court · (1994) 1 ALT 360

Constitution of India, 1950 — Article 226

High Courts19 Jan 1994Dismissed

Andhra Pradesh High Court · (1994) 1 ALT 341 : (1994) 1 APLJ 502

Constitution of India, 1950 — Article 21, 226

High Courts18 Jan 1994

Andhra Pradesh High Court · (1994) 1 ALT(Cri) 177 : (1994) CriLJ 2304

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 11, 13, 7

High Courts18 Jan 1994

Andhra Pradesh High Court · AIR 1994 AP 134 : (1994) 1 ALT 241

Contract Act, 1872 — Section 25Hindu Adoptions and Maintenance Act, 1956 — Section 10, 12, 13, 17, 17(1)Registration Act, 1908 — Section 2(17)

High Courts18 Jan 1994

Andhra Pradesh High Court · AIR 1994 AP 160

Constitution of India, 1950 — Article 14, 226

High Courts18 Jan 1994Dismissed

Andhra Pradesh High Court · (1994) 1 ALT 299 : (1994) 2 LLJ 650

Constitution of India, 1950 — Article 226