High Courts16 Feb 1994
Sri S. Krishna Reddy Vs Government of A.P. and another
Andhra Pradesh High Court · AIR 1994 AP 292
Arbitration Act, 1940 — Section 10, 11, 12, 33, 8
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1994
448 judgments · page 21 of 23
High Courts16 Feb 1994
S. Krishna Reddy Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1994) 2 ARBLR 154
Arbitration Act, 1940 — Section 10, 11, 12, 33, 8
High Courts16 Feb 1994
S. Krishna Reddy Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1994) 2 ARBLR 154
Arbitration Act, 1940 — Section 10, 11, 12, 33, 8
High Courts16 Feb 1994
Vaditho Anantharao Naik Vs Bhoomisetty Rajaiah
Andhra Pradesh High Court · (1994) 1 ALT 486 : (1994) 1 APLJ 345
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, Order 7 Rule 12, 115Limitation Act, 1963 — Section 14
High Courts16 Feb 1994
Dhanapala Ravindra Setty Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 2 ALT(Cri) 120 : (1994) 2 APLJ 111 : (1994) CriLJ 3486
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(2)Constitution of India, 1950 — Article 22(5), 226
High Courts15 Feb 1994
Ch. Srinivas Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1994) 1 ALT 542 : (1994) 1 APLJ 320
High Courts14 Feb 1994Allowed
D. Rajamma (Died) per L.Rs. Vs B. Tirupathamma and Others
Andhra Pradesh High Court · (1994) 1 ALT 618 : (1994) 1 APLJ 325
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 115Transfer of Property Act, 1882 — Section 108
High Courts14 Feb 1994
The General Manager, Azam Jahi Mills Vs Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (1994) 2 ALT 43(1)
Constitution of India, 1950 — Article 226
High Courts14 Feb 1994
Azam Jahi Mills Vs Industrial Tribunal-cum-Labour Court, Warangal and Another
Andhra Pradesh High Court · (1994) 2 ALT 43 : (1994) 1 APLJ 364
High Courts11 Feb 1994
M.V. Krishna Kumar and Another Vs V.R. Law College and Others
Andhra Pradesh High Court · (1994) 1 ALT 372
Andhra Pradesh College Service Commission Act, 1985 — Section 2
High Courts11 Feb 1994
Md. Jaheeruddin Vs V. Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1994 AP 259
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 3, 33, 4, 5Constitution of India, 1950 — Article 14, 226General Clauses Act, 1897 — Section 14
High Courts11 Feb 1994Dismissed
Konijeti Varalakshmamma and Others Vs Menta Masthan Rao and Another
Andhra Pradesh High Court · (1994) 1 ALT 320
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 9(3)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 5
High Courts11 Feb 1994Allowed
O. Sheela Harry and Others Vs The District Revenue Officer and Another
Andhra Pradesh High Court · (1994) 1 ALT 524 : (1996) 2 AnWR 236 : (1994) 1 APLJ 381
High Courts10 Feb 1994
B. Narayana Vs A.P.S.R.T.C., Karimnagar Depot and Another
Andhra Pradesh High Court · (1994) 2 ALT 297
Industrial Disputes Act, 1947 — Section 11A, 33, 33(1)
High Courts09 Feb 1994
Pinjari Hussain Sab Vs District Collector, Anantapur and Others
Andhra Pradesh High Court · (1994) 1 ALT 262 : (1994) 1 ALT(Cri) 332 : (1994) 1 APLJ 157 : (1995) 2 RCR(Criminal) 409
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 19, 19(1), 21, 22, 22(5)
High Courts08 Feb 1994
J. Bhasker Vs Chairman, Agriculture Marketing Committee, Ghanpur and Another
Andhra Pradesh High Court · (1994) 1 ALT 662 : (1994) 1 APLJ 438
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 33Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 178
High Courts08 Feb 1994
Smt. Sukhinder Anand Vs Khaza Vazir Ali and others
Andhra Pradesh High Court · (1994) ACJ 786 : AIR 1994 AP 343 : (1994) 2 ALT 629
Motor Vehicles Act, 1988 — Section 168Penal Code, 1860 (IPC) — Section 337
High Courts08 Feb 1994Dismissed
S. Moosa Ali Hashmi Vs The Secretary, A.P. State Electricity Board
Andhra Pradesh High Court · (1994) 1 ALT 236 : (1994) 1 APLJ 261 : (1994) 1 APLJ 202
Andhra Pradesh Revised Pension Rules, 1980 — Rule 9(2)
High Courts07 Feb 1994
Kunala Subbarao and Another Vs Padam Nagaratnayamma
Andhra Pradesh High Court · (1994) 2 ALT 1
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts04 Feb 1994
Dr. Sr. Y. Philomena, Principal and Correspondent, St. Ann''s College for Women Vs Govt. of A.P., Education and Others
Andhra Pradesh High Court · (1994) 1 ALT 327
Constitution of India, 1950 — Article 226Education Act — Section 89