High Courts08 Mar 1994
State of Andhra Pradesh Vs Business Forms Limited
Andhra Pradesh High Court · (1994) 94 STC 23
Sales Tax Act — Section 22
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1994
448 judgments · page 19 of 23
High Courts08 Mar 1994
Assistant Commissioner of Income Tax Vs Poorna Cine Theatre (P.) Ltd. and Others
Andhra Pradesh High Court · (1994) 120 CTR 354 : (1996) 220 ITR 361
Income Tax Act, 1961 — Section 276C, 277, 28
High Courts08 Mar 1994
Roxy Roller Flour Pvt. Ltd. and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 94 STC 464
High Courts07 Mar 1994
Avula Venkateswarlu Vs State
Andhra Pradesh High Court · (1994) 1 ALT 726 : (1994) 1 ALT(Cri) 593 : (1994) CriLJ 2232
Criminal Procedure Code, 1973 (CrPC) — Section 297, 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts07 Mar 1994
The Commissioner of Income Tax Vs Andhra Cotton Mills Ltd.
Andhra Pradesh High Court · (1994) 2 ALT 77
Income Tax Act, 1961 — Section 139(5), 256(1), 34
High Courts04 Mar 1994
The New India Assurance Co. Ltd. Vs Mara Chinna Rajanna and Others
Andhra Pradesh High Court · (1994) 2 ALT 573
Motor Vehicles Act, 1939 — Section 110B, 110D
High Courts03 Mar 1994Dismissed
Kanti Naramma Vs The Agent to Government, (District Collector) and Others
Andhra Pradesh High Court · (1994) 2 ALT 181 : (1994) 1 APLJ 383
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 67AAndhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts03 Mar 1994Dismissed
Miss Lydia Renuka Vs Mr. K. Soloman Raju
Andhra Pradesh High Court · (1994) 1 ALT 392
Divorce Act, 1869 — Section 19
High Courts03 Mar 1994Dismissed
Miss Lydia Renuka Vs K. Soloman Raju
Andhra Pradesh High Court · (1994) 1 ALT 395 : (1995) 2 DMC 619
Divorce Act, 1869 — Section 37
High Courts03 Mar 1994Dismissed
Lydia Renuka Vs K. Soloman Raju
Andhra Pradesh High Court · (1994) 1 ALT 395 : (1994) 1 ALT 392 : (1994) 1 APLJ 324
Divorce Act, 1869 — Section 37
High Courts03 Mar 1994Dismissed
Komati Rajam Vs State of A.P.
Andhra Pradesh High Court · (1994) 1 ALT 639 : (1995) 1 ALT(Cri) 317
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 354
High Courts02 Mar 1994
Official Liquidator, Business Machines (I.) Pvt. Ltd. Vs Bank of India and Another
Andhra Pradesh High Court · (1998) 91 CompCas 434
Companies Act, 1956 — Section 529, 529(2), 529A
High Courts02 Mar 1994
K. Balagopal Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1994) 1 ALT 479 : (1994) CriLJ 1715
Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20A(1), 4(1)
High Courts02 Mar 1994
Muddumala Meshak and Another Vs The Deputy Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (1994) 1 ALT 407
Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 24(3)
High Courts02 Mar 1994
Smt. V. Rama Chowdary Vs University of Hyderabad and Others
Andhra Pradesh High Court · (1994) 1 ALT 634 : (1994) 1 APLJ 430
High Courts02 Mar 1994
State of Andhra Pradesh Vs Southern Steel Ltd.
Andhra Pradesh High Court · (1995) 96 STC 452
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2), 6
High Courts01 Mar 1994Dismissed
Bhanu Construnctions Company Ltd. Vs A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1994) 3 ALT 395
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts01 Mar 1994
Circar Enterprises Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (1995) 97 STC 40
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(1), 6C
High Courts01 Mar 1994
B. Jayalakshmi Vs Selection Committee, University of Health Sciences, Vijayawada and others
Andhra Pradesh High Court · AIR 1994 AP 297
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts01 Mar 1994
Commissioner of Income Tax Vs Supreme Constructions Co.
Andhra Pradesh High Court · (1994) 2 ALT 639 : (1995) 213 ITR 137
Income Tax Act, 1961 — Section 125, 125A, 139, 139(2), 142