COURT ARCHIVE

Andhra Pradesh High Court judgments, 1994

448 judgments · page 6 of 23

High Courts19 Oct 1994

Andhra Pradesh State Road Transport Corporation Vs Government of A.P. and Others

Andhra Pradesh High Court · (1995) 1 ALT 432

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 4, 6Andhra Pradesh Motor Vehicles Taxation Rules, 1963 — Rule 5

High Courts18 Oct 1994

State of Andhra Pradesh Vs Vutukuru Venkaiah, J. Pullaiah and Company

Andhra Pradesh High Court · (1995) 99 STC 44

Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 20, 20(2), 21, 22Central Sales Tax Act, 1956 — Section 8A, 9(2A)

High Courts18 Oct 1994

Potluri Babu Rao and Others Vs Sistla Neelagriva Sastry and Others

Andhra Pradesh High Court · (1994) 3 ALT 669

Specific Relief Act, 1963 — Section 10, 20

High Courts18 Oct 1994

Gururaj Seeds (Pvt.) Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1995) 97 STC 246

Andhra Pradesh General Sales Tax Act, 1957 — Section 9, 9(1)

High Courts17 Oct 1994

N. Raji Reddy Vs The Warangal District Co-op. Central Bank Ltd. and Others

Andhra Pradesh High Court · (1994) 3 ALT 431 : (1995) 1 APLJ 93 : (1996) 1 LLJ 492

Andhra Pradesh Shops and Establishments Rules, 1968 — Rule 19(1)

High Courts17 Oct 1994Dismissed

Deepthi Enterprises Vs The Tamilnadu Agro Industries Corporation Limited and Another

Andhra Pradesh High Court · (1994) 3 ALT 477

Constitution of India, 1950 — Article 226

High Courts17 Oct 1994

Boya Chinna Subbarayudu Vs The Collector and District Magistrate, Kurnool and Others

Andhra Pradesh High Court · (1994) 3 ALT 467 : (1994) 2 AnWR 75 : (1995) CriLJ 364

Constitution of India, 1950 — Article 22(5)

High Courts17 Oct 1994Allowed

Aluru Venkata Rao Vs Kodali Venkata Sri Krishna Jaganmohana Rao

Andhra Pradesh High Court · (1994) 3 ALT 538

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 40, Order 21 Rule 51, 151, 51Evidence Act, 1872 — Section 101, 102, 106

High Courts17 Oct 1994Allowed

V. Ananda Naidu Vs Sri Vyasaraman, rep. by Vyasarama Peetadhipathi Dasanama Sampradaya Girinama Sri Vidyananda Swamulavaru and Another

Andhra Pradesh High Court · (1995) 2 ALT 672

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5

High Courts07 Oct 1994Dismissed

Managing Director, State Bank of India Vs T. Gopalachari

Andhra Pradesh High Court · (1994) 3 ALT 725 : (1995) 2 LLJ 444

High Courts07 Oct 1994

M.N. Prasad Vs Board of Directors of Rayalaseema Grameena Bank and Another

Andhra Pradesh High Court · (1994) 3 ALT 441 : (1995) 2 LLJ 131

Rayalaseema Grameena Bank (Staff) Service Regulations, 1980 — Regulation 31(2)

High Courts07 Oct 1994Dismissed

New India Assurance Co. Ltd. Vs Jaddu Inna Reddy and Others

Andhra Pradesh High Court · (1994) 3 ALT 715 : (1995) 1 APLJ 63

Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140, 144, 217

High Courts07 Oct 1994Allowed

Suri Prakasham Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1994) 3 ALT 702

Constitution of India, 1950 — Article 226

High Courts07 Oct 1994Dismissed

A.P. State Wakf Board Vs The General Manager, Telecommunications and Others

Andhra Pradesh High Court · (1994) 3 ALT 536

Constitution of India, 1950 — Article 13, 14, 21, 226Telegraph Act, 1885 — Section 7B, 7B(2)

High Courts07 Oct 1994

Bandela Ailaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1994) 2 ALT 519 : (1994) 2 AnWR 551 : (1995) 2 RCR(Criminal) 169

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 2, 209, 27, 313, 5Penal Code, 1860 (IPC) — Section 148, 149, 302, 506

High Courts07 Oct 1994Dismissed

T. Sriramulu Vs Diwan Eknathrao and Another

Andhra Pradesh High Court · (1994) 3 ALT 434 : (1995) 1 APLJ 16

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

High Courts06 Oct 1994Dismissed

Hilton Tobacco Private Ltd. Vs Souza Cruz S.A. and Others

Andhra Pradesh High Court · (1995) 1 ALT 29

Civil Practice Rules — Rule 32Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 3 Rule 2, Order 39 Rule 1, Order 39 Rule 2Powers of Attorney Act, 1882 — Section 4

High Courts06 Oct 1994

S. Sarla Kumari and Another Vs Govt. of India and Others

Andhra Pradesh High Court · (1996) 1 LLJ 78

Andhra Pradesh Education Act, 1982 — Section 579, 79Constitution of India, 1950 — Article 12, 14, 226, 298

High Courts06 Oct 1994Allowed

Dobella Laxmi Narayana Vs S. Ravi Kumar and Another

Andhra Pradesh High Court · (1995) ACJ 1201 : (1994) 2 AnWR 516 : (1994) 2 APLJ 467

Motor Vehicles Act, 1988 — Section 2

High Courts05 Oct 1994

Siddapuram Siva Reddy alias Pyreedy and Another Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1995) 1 ALT(Cri) 71 : (1995) 1 APLJ 127

Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 323