High Courts16 Aug 1976
Y. Peda Venkaiah Vs The Regional Transport Officer, Nellore
Andhra Pradesh High Court · AIR 1977 AP 227
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 12, 3, 4, 6, 9(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1976
175 judgments · page 5 of 9
High Courts13 Aug 1976
Addl. Commissioner of Income Tax Vs Akkamba Textiles Ltd.
Andhra Pradesh High Court · (1979) 117 ITR 294
Income Tax Act, 1961 — Section 37
High Courts10 Aug 1976
Kisheera Ramalingeswaraswamy Vs Nandula Buchi Ramayya and Others
Andhra Pradesh High Court · AIR 1977 AP 160
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 103
High Courts09 Aug 1976
Pinninti Venkataramana and Another Vs State
Andhra Pradesh High Court · AIR 1977 AP 43
Hindu Marriage Act, 1955 — Section 11, 12, 13(2), 18, 5Marriage Laws (Amendment) Act, 1976 — Section 18(2)Penal Code, 1860 (IPC) — Section 109, 494
High Courts09 Aug 1976Allowed
Azizabi Vs Fatima Bi and others
Andhra Pradesh High Court · (1976) 08 AP CK 0016
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 16, Order 20 Rule 18, Order 20 Rule 3, Order 34 Rule 2
High Courts09 Aug 1976
D. Prasad Babu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1977) 1 LLJ 147
Industrial Disputes Act, 1947 — Section 10, 12
High Courts03 Aug 1976Allowed
Khetmal Parekh and Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1976) 38 STC 531
Income Tax Act, 1961 — Section 147, 148, 149
High Courts03 Aug 1976Allowed
M. Ramakrishnaiah and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1976) 38 STC 537
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 20(3)
High Courts02 Aug 1976Allowed
Sri Venkataramana Manure Company Vs The Deputy Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (1978) 42 STC 189
Central Sales Tax Act, 1956 — Section 20, 3
High Courts02 Aug 1976
N. Guruva Reddy Vs The District Registrar, Hyderabad
Andhra Pradesh High Court · AIR 1976 AP 417 : (1976) 2 APLJ 187
Stamp Act, 1899 — Article 35, 41, 2(17), 5, 6
High Courts30 Jul 1976Dismissed
Neelapu Papireddi and others Vs Chintapalli Appalaramulu
Andhra Pradesh High Court · AIR 1977 AP 86
High Courts30 Jul 1976Allowed
G.V. Ramanamurthy Vs The Govt., of A.P., by the Secretary, Revenue Department, Hyderabad and 4 others
Andhra Pradesh High Court · (1976) 07 AP CK 0015
High Courts30 Jul 1976
Commissioner of Wealth-tax Vs R.D. Chand and V.R. Desai
Andhra Pradesh High Court · (1977) 108 ITR 787
Wealth Tax Act, 1957 — Section 14(1), 18(1)
High Courts26 Jul 1976
Mata Rama Rao and sons, Srikakulam Vs The Chief Controlling Revenue Authority, (Board of Revenue), Hyderabad
Andhra Pradesh High Court · AIR 1977 AP 292 : (1978) 1 AnWR 98
Stamp Act, 1899 — Article 45, 46
High Courts26 Jul 1976Dismissed
V. Gallaiah Vs The Officer-in-charge of Siddipet Co-operative Marketing Society, Siddipet and another
Andhra Pradesh High Court · AIR 1977 AP 53
Andhra Pradesh (Telangana Area) Co-operative Societies Act, 1952 — Section 48, 49
High Courts23 Jul 1976Dismissed
The Union of India and others Vs D. Balakrishna Murthy and others
Andhra Pradesh High Court · AIR 1977 AP 10
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 12, 13, 26Constitution of India, 1950 — Article 14, 19, 226
High Courts23 Jul 1976
Edara Pavana Venkateswara Mitra Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1977) CriLJ 470
High Courts23 Jul 1976
Srikrishna Jute Mills Vs Government of A.P. and Others
Andhra Pradesh High Court · (1977) 2 LLJ 363
Trade Unions Act, 1926 — Section 10
High Courts21 Jul 1976Allowed
Shaik Buddan Sab and others Vs Nagamma and another
Andhra Pradesh High Court · AIR 1977 AP 90
Penal Code, 1860 (IPC) — Section 420Transfer of Property Act, 1882 — Section 55, 55(1), 55(1)(a)
High Courts21 Jul 1976Dismissed
Surana and Company Vs The State of A.P. and Another
Andhra Pradesh High Court · (1977) 40 STC 192
Constitution of India, 1950 — Article 14