High Courts21 Jul 1976Allowed
Fatima Sultana Begum Vs J. Eswaraprasad and others
Andhra Pradesh High Court · AIR 1977 AP 55
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1976
175 judgments · page 6 of 9
High Courts20 Jul 1976
Controller of Estate Duty Vs Estate of Late Omprakash Bajaj
Andhra Pradesh High Court · (1977) 110 ITR 263
Estate Duty Act, 1953 — Section 36, 36(1), 44, 74(1)
High Courts19 Jul 1976
Thakur V. Hariprasad Vs State of A.P.
Andhra Pradesh High Court · (1976) 2 APLJ 51 : (1977) CriLJ 471
Constitution of India, 1950 — Article 133, 134Criminal Procedure Code, 1973 (CrPC) — Section 397, 437, 439Government of India Act, 1935 — Section 205
High Courts19 Jul 1976
Mahmood Hassan Khan Vs The Chief Controlling Revenue Authority (Board of Revenue)
Andhra Pradesh High Court · AIR 1977 AP 1
Stamp Act, 1899 — Section 2, 2(5)(b), 35, 57
High Courts16 Jul 1976Dismissed
Kappara Venkatasesha Lalitamma Vs Kappara Kotayya and another
Andhra Pradesh High Court · AIR 1977 AP 29
Limitation Act, 1908 — Article 125
High Courts14 Jul 1976
Navadu Nuka Raju Vs Rajani China Appanna and Others
Andhra Pradesh High Court · AIR 1977 AP 15
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5
High Courts12 Jul 1976Dismissed
Kammili Venkataratnam Vs Kammili Krishna Murthy and others
Andhra Pradesh High Court · AIR 1977 AP 95
Limitation Act, 1963 — Section 6, 6(1), 7, 8, 9
High Courts08 Jul 1976Dismissed
In Re: S. Panireddy
Andhra Pradesh High Court · AIR 1977 AP 112
Constitution of India, 1950 — Article 226
High Courts07 Jul 1976
Commissioner of Gift-tax Vs Ch. Chandrasekhara Reddy
Andhra Pradesh High Court · (1976) 105 ITR 849
Gift Tax Act, 1958 — Section 5(1), 5(2)Hindu Adoptions and Maintenance Act, 1956 — Section 3
High Courts06 Jul 1976
Chavali Kameswara Sarma Vs Mahankali Rajaratnam and others
Andhra Pradesh High Court · AIR 1977 AP 60
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts23 Jun 1976
Patananchala China Lingaiah Vs The State and Another
Andhra Pradesh High Court · (1977) CriLJ 415
Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 209, 227, 319Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 324
High Courts23 Jun 1976
Tedikapalle Anjaneyulu and others Vs Sri Rama Krishna Textiles, carrying on business at Bombay
Andhra Pradesh High Court · (1976) 06 AP CK 0001
Contract Act, 1872 — Section 22, 28
High Courts18 Jun 1976
P. Krishna Rao and Others Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1978) 112 ITR 26 : (1978) 41 STC 227
Andhra Pradesh General Sales Tax Act, 1957 — Section 11(1)
High Courts17 Jun 1976
Rachapudi Venkata Subba Rao Vs Lingineni Lakshmiah Chowdary and Others
Andhra Pradesh High Court · AIR 1977 AP 123
Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 59
High Courts15 Jun 1976
Amara Kondaiah Vs Income Tax Officer, C-Ward and Another
Andhra Pradesh High Court · AIR 1977 AP 33 : (1977) 106 ITR 73
Constitution of India, 1950 — Article 246Income Tax Act, 1961 — Section 2(24)
High Courts08 Jun 1976
S. Viswanatham Vs State Transport Appellate Tribunal and Others
Andhra Pradesh High Court · AIR 1977 AP 293
Motor Vehicles Act, 1939 — Section 2(21), 44(5), 68, 68, 68(1)
High Courts02 Jun 1976
Ventrapragada Venkata Krishna Rao Vs The District Magistrate and Another
Andhra Pradesh High Court · AIR 1977 AP 128 : (1977) 1 AnWR 41 : (1976) 2 APLJ 61
Andhra Pradesh (Andhra Area) Places of Public Resort Act, 1888 — Section 12, 4, 7, 9Constitution of India, 1950 — Article 162, 19(1), 19(6), 226
High Courts27 Apr 1976
Immadi Ramachandram Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1976) CriLJ 1832
Prevention of Food Adulteration Act, 1954 — Section 11, 13
High Courts23 Apr 1976Dismissed
S. Subba Rao Vs Puli Veeraraghavaiah and others
Andhra Pradesh High Court · AIR 1977 AP 63
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 12Constitution of India, 1950 — Article 226
High Courts23 Apr 1976Allowed
M.A. Khader Vs M/s. General Radio Appliances (P) Ltd. and another
Andhra Pradesh High Court · AIR 1977 AP 115
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(ii)(a)Companies Act, 1956 — Section 391, 394Contract Act, 1872 — Section 23