Sri Lakshmi Satyanarayana Castor Oil Mill Vs Deputy Commissioner, Commercial Taxes and Another
Andhra Pradesh High Court · (1977) 39 STC 100
COURT ARCHIVE
175 judgments · page 4 of 9
Andhra Pradesh High Court · (1977) 39 STC 100
Andhra Pradesh High Court · (1977) 2 LLJ 401
Andhra Pradesh High Court · (1977) 2 LLJ 81
Andhra Pradesh High Court · (1980) 122 ITR 251
Andhra Pradesh High Court · AIR 1976 AP 423 : (1976) 2 AnWR 384
Andhra Pradesh High Court · AIR 1977 AP 152
Andhra Pradesh High Court · AIR 1977 AP 289
Andhra Pradesh High Court · AIR 1977 AP 51
Andhra Pradesh High Court · (1978) 7 CTR 21(1)
Andhra Pradesh High Court · (1979) 119 ITR 372
Andhra Pradesh High Court · (1978) 114 ITR 905
Andhra Pradesh High Court · (1976) 2 APLJ 385 : (1977) CriLJ 1473
Andhra Pradesh High Court · (1976) 2 APLJ 329 : (1977) 39 STC 521
Andhra Pradesh High Court · (1978) 112 ITR 58 : (1978) 41 STC 232
Andhra Pradesh High Court · (1977) CriLJ 1038
Andhra Pradesh High Court · AIR 1977 AP 158 : (1977) 2 APLJ 41
Andhra Pradesh High Court · (1977) 109 ITR 574
Andhra Pradesh High Court · (1979) 119 ITR 514
Andhra Pradesh High Court · (1977) 6 CTR 18
Andhra Pradesh High Court · AIR 1977 AP 147 : (1977) 1 AnWR 64