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Andhra Pradesh High Court judgments, 1976

175 judgments · page 3 of 9

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High Courts13 Oct 1976Allowed

P.P. Metal Corporation Vs The Commercial Tax Officer

Andhra Pradesh High Court · (1977) 75 STC 393

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High Courts13 Oct 1976Dismissed

D. Paskaly Vs The State (S.P.E.) Hyderabad

Andhra Pradesh High Court · (1976) 10 AP CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 197, 203, 397(1), 397(2), 435
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High Courts11 Oct 1976

Mannem Peda Narisi Reddi Vs Maddivenkayya (Died) and Others

Andhra Pradesh High Court · AIR 1977 AP 234

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(1), Order 21 Rule 66(2), Order 21 Rule 69(2)
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High Courts08 Oct 1976

B. Subbiah Vs Andhra Handloom Weavers'' Co-op Society Ltd. and Others

Andhra Pradesh High Court · (1977) 1 APLJ 171 : (1978) 1 LLJ 37

Constitution of India, 1950 — Article 226
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High Courts24 Sept 1976

Coromandel Fertilisers Limited Vs Union of India (UOI)

Andhra Pradesh High Court · (1979) CENCUS 525

Central Excises and Salt Act, 1944 — Section 3, 4Tariff Act, 1934 — Section 2A
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High Courts23 Sept 1976

I. Narasimha Rao and Others Vs Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1977 AP 178

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 29, 5Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 19Constitution of India, 1950 — Article 14, 226
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High Courts23 Sept 1976

Additional Commissioner of Income Tax Vs Trikamji Punia and Sons

Andhra Pradesh High Court · AIR 1977 AP 36 : (1977) 106 ITR 597

Income Tax Act, 1961 — Section 144, 145(2)
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High Courts23 Sept 1976

Additional Commissioner of Income Tax Vs Andhra Printers Ltd.

Andhra Pradesh High Court · (1979) 117 ITR 555

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
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High Courts23 Sept 1976Allowed

Nabi Oil Mills Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1977) 40 STC 118

Constitution of India, 1950 — Article 19
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High Courts23 Sept 1976

S. Subbarayudu Vs The District Collector, Nellore and Others

Andhra Pradesh High Court · AIR 1977 AP 308

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
Read judgment
High Courts22 Sept 1976Dismissed

The Director, Defence Research and Development Laboratories, Hyderabad Vs C. Pandu, Instrument Mechanic, Defence Research Development Laboratories, Hyderabad

Andhra Pradesh High Court · AIR 1977 AP 7

Civil Procedure Code, 1908 (CPC) — Section 151, 80Constitution of India, 1950 — Article 226
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High Courts21 Sept 1976

Electronics Corporation of India Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (1977) 2 LLJ 86

Constitution of India, 1950 — Article 226, 311
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High Courts21 Sept 1976

Tirupagari Tayaramma and Others Vs Sri Ramanjaneya Merchantile Co., Eluru

Andhra Pradesh High Court · AIR 1977 AP 205

Contract Act, 1872 — Section 117, 74Limitation Act, 1963 — Section 20(2)Negotiable Instruments Act, 1881 (NI) — Section 44, 45
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High Courts16 Sept 1976Dismissed

Meenakshi Corporation Vs The Deputy Commissioner of Commercial Taxes and Another

Andhra Pradesh High Court · (1977) 40 STC 101

Central Sales Tax Act, 1956 — Section 15
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High Courts08 Sept 1976

N.M. Mehta Vs Coromandal Fertilizers Ltd. and Others

Andhra Pradesh High Court · (1976) 2 APLJ 279 : (1977) 1 LLJ 151

Shops and Establishments Act — Section 40, 40(1)
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High Courts08 Sept 1976

Addl. Commissioner of Income Tax Vs Ganapathi Raju Jegi, Sanyasi Raju

Andhra Pradesh High Court · (1979) 119 ITR 715

Income Tax Act, 1961 — Section 45
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High Courts07 Sept 1976

Sri Krishna Rice and Oil Mill Vs Income Tax Officer, B-Ward

Andhra Pradesh High Court · (1977) 2 AnWR 324 : (1977) 106 ITR 330

Income Tax Act, 1961 — Section 2(31), 230A
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High Courts07 Sept 1976

SRI KRISHNA RICE AND OIL MILL Vs INCOME TAX OFFICER.

Andhra Pradesh High Court · (1977) 6 CTR 51

Registration Act, 1908 — Section 17, 2
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High Courts06 Sept 1976Dismissed

The Director, Defence Research and Development Laboratories, Hyderabad Vs C. Pandu, Instrument Mechanic, Defence Research Development Laboratories, Hyderabad

Andhra Pradesh High Court · AIR 1977 AP 4

Constitution of India, 1950 — Article 311
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High Courts06 Sept 1976Dismissed

Choudhry Bros. Vs State of A.P.

Andhra Pradesh High Court · (1979) 43 STC 480

Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)
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