High Courts19 Feb 1976
Sirpur Paper Mills Ltd. Vs Income Tax Officer, "A" Ward and Another
Andhra Pradesh High Court · (1978) 114 ITR 404
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1976
175 judgments · page 9 of 9
High Courts16 Feb 1976
Vasireddi Seetharamaiah Vs Srirama Motor Finance Corporation, Kakinada and Another
Andhra Pradesh High Court · AIR 1977 AP 164
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 137, 139, 140, 141Evidence Act, 1872 — Section 34
High Courts11 Feb 1976Dismissed
Sri Vijayalakshmi Rice Mill Contractors Company Vs The State of A.P.
Andhra Pradesh High Court · (1976) 2 APLJ 138 : (1976) 1 APLJ 195 : (1976) 38 STC 19
Contract Act, 1872 — Section 15
High Courts11 Feb 1976
THE COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. ABDUL QADIR, MOHD. SAGIR, PILIBHIT.
Andhra Pradesh High Court · (1976) 5 CTR 264(2)
Income Tax Act, 1961 — Section 256, 271
High Courts06 Feb 1976
The Merchants'' Association, Suryapet Vs The District Revenue Officer, Nalgonda and Another
Andhra Pradesh High Court · AIR 1976 AP 430 : (1976) 1 APLJ 205
Constitution of India, 1950 — Article 14
High Courts06 Feb 1976
Karumanchi Veerangaiah Vs Katta Mark and Others
Andhra Pradesh High Court · (1976) 1 APLJ 344 : (1976) CriLJ 1690
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 143, 149, 427, 447, 504
High Courts06 Feb 1976Allowed
Alimchand Topandas Oil Mills Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1976) 37 STC 603
Andhra Pradesh General Sales Tax Act, 1957 — Section 5(1)
High Courts05 Feb 1976
K. V. V. Satyanarayana Vs Yenamandala Subba Rao
Andhra Pradesh High Court · AIR 1977 AP 139
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 5(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 7, 7(1), 7(2), 7(7)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Feb 1976Dismissed
Ambati Ramaswamy Chetty and Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 39 STC 416
Central Sales Tax (Amendment) Act, 1969 — Section 10
High Courts04 Feb 1976
The Public Prosecutor, High Court of A.P. Hyderbad Vs Gadamsetty Vudayavarulu Setty
Andhra Pradesh High Court · (1976) 1 APLJ 367 : (1977) CriLJ 420
Prevention of Food Adulteration Act, 1954 — Section 18, 20
High Courts03 Feb 1976
Purohit Lakshmanchandji Vs Vetcha Venkata Sree Ramachandra Murty
Andhra Pradesh High Court · AIR 1976 AP 428
Transfer of Property Act, 1882 — Section 113
High Courts31 Jan 1976Dismissed
G. Jayaprakash Vs The State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1977 AP 20
Contract Act, 1872 — Section 16
High Courts31 Jan 1976Dismissed
C. Jayaprakash Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1977 AP 20
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Contract Act, 1872 — Section 16
High Courts23 Jan 1976
Addl. Commissioner of Income Tax Vs Visakha Flour Mills
Andhra Pradesh High Court · (1977) 108 ITR 465
Income Tax Act, 1961 — Section 187, 187(2), 188Partnership Act, 1932 — Section 42
High Courts22 Jan 1976
Mattegunta Dhanalakshmi Vs Kantam Raju Saradamba and Others
Andhra Pradesh High Court · AIR 1977 AP 348
Evidence Act, 1872 — Section 101Stamp Act, 1899 — Section 2(24), 36, 61Succession Act, 1925 — Section 63