High Courts10 Apr 1973
Shaik Basha and Another Vs Station House Officer
Andhra Pradesh High Court · AIR 1974 AP 72
Andhra Pradesh (Andhra Area) Gaming Act, 1930 — Section 12
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1973
122 judgments · page 5 of 7
High Courts05 Apr 1973
Managing Committee, Murali Manohar Temple and Another Vs Ramachander and Another
Andhra Pradesh High Court · AIR 1974 AP 123
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts02 Apr 1973
S. Seetha Ramaiah Naidu Vs Ongole Co-operative Bank Ltd. and Another
Andhra Pradesh High Court · AIR 1974 AP 49
Andhra Pradesh Co-operative Societies Act, 1964 — Section 21
High Courts29 Mar 1973
Tanigondala Rosi Reddy Vs Syamala Laxmaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 171 : (1974) 1 APLJ 26
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts27 Mar 1973Allowed
Varada Reddy Vs Suseelamma and Others
Andhra Pradesh High Court · (1973) 03 AP CK 0001
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 33Criminal Procedure Code, 1898 (CrPC) — Section 162Motor Vehicles Act, 1988 — Section 94
High Courts26 Mar 1973
E. Bhoshanam Vs Polla Malliah
Andhra Pradesh High Court · (1974) CriLJ 157
Criminal Procedure Code, 1898 (CrPC) — Section 244, 245, 247, 249, 438Penal Code, 1860 (IPC) — Section 447
High Courts26 Mar 1973
P.V. Nayudu and Others Vs Andhra Pradesh Mining Corporation and Others
Andhra Pradesh High Court · (1974) 1 APLJ 222 : (1974) 2 LLJ 353
Constitution of India, 1950 — Article 12, 154, 19, 226, 298
High Courts21 Mar 1973
Ponnam Veeraraghavaiah Vs Donepudi Brahmeswara Rao and Others
Andhra Pradesh High Court · AIR 1974 AP 101
Constitution of India, 1950 — Article 226
High Courts20 Mar 1973
The Public Prosecutor (A.P.) Vs Veerpal Singh
Andhra Pradesh High Court · (1973) 2 APLJ 355 : (1974) CriLJ 437
Customs Act, 1962 — Section 123, 135, 8Prevention of Corruption Act, 1988 — Section 5Probation of Offenders Act, 1958 — Section 18, 4
High Courts19 Mar 1973
A. Subash Chandra Bose Vs The Court of Judicial First Class Magistrate, Anantapur and Others
Andhra Pradesh High Court · AIR 1974 AP 173 : (1974) 1 APLJ 123
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 132, 133, 226Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts19 Mar 1973
In the matter of: A. Sreeramulu
Andhra Pradesh High Court · AIR 1974 AP 106
Constitution of India, 1950 — Article 226, 355, 356, 363(1), 74(1)
High Courts19 Mar 1973
Modi Bala Krishna Ramaraju Vs Bodi Thirupathamma alias Tirumala Devi and Others
Andhra Pradesh High Court · (1975) CriLJ 208
Hindu Marriage Act, 1955 — Section 17, 7Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts16 Mar 1973
In the Matter of, S.R. Narsimlu and Another
Andhra Pradesh High Court · (1973) CriLJ 1481
Penal Code, 1860 (IPC) — Section 420
High Courts16 Mar 1973
Chinna Jeeyangar Mutt, Thirupathi Vs C.V. Purushotham and Others
Andhra Pradesh High Court · AIR 1974 AP 175
Limitation Act, 1908 — Article 134BLimitation Act, 1963 — Article 31, 96
High Courts14 Mar 1973
E. Venkat Reddy and Another Vs E. Yadgir Reddy and Others
Andhra Pradesh High Court · AIR 1973 AP 398
Stamp Act, 1899 — Section 35
High Courts12 Mar 1973Dismissed
Sri Lakshmi Venkateswara Trading Co. and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1973) 2 APLJ 33 : (1974) 33 STC 192
Central Sales Tax Act, 1956 — Section 10, 5, 6, 8, 9Constitution of India, 1950 — Article 14, 141
High Courts12 Mar 1973
Ariyur Mohammed Habeebur Rahman and Others Vs Ansuri Varamma (died) and Another
Andhra Pradesh High Court · AIR 1974 AP 113
Arbitration Act, 1940 — Section 14, 17, 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 158
High Courts12 Mar 1973Allowed
R. Sreehari Rao L.D.C., C/o Agricultural Asst., Gadwal, Mahabubnagar Dist. Vs The Sub-Divisional Magistrate and Asst. Collector, Gadwal, Mahabubnagar Dist. and The State Govt. of A.P.
Andhra Pradesh High Court · (1973) 03 AP CK 0013
High Courts09 Mar 1973Allowed
D. Narayanaswamy and others Vs The Regional Transport Officers Ananthpur
Andhra Pradesh High Court · (1973) 03 AP CK 0022
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 11, 3, 3(2), 4
High Courts09 Mar 1973
Paleru Venkateswarlu and Others Vs Potina Venkateswarulu and Another
Andhra Pradesh High Court · AIR 1973 AP 264 : (1973) 1 APLJ 340
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 110, 36, 77Civil Procedure Code, 1908 (CPC) — Section 92, 93