High Courts07 Sept 1973
Saripalli Nookanna and Another Vs Ramisetty Venkata Rao and Another
Andhra Pradesh High Court · AIR 1974 AP 284
Civil Procedure Code, 1908 (CPC) — Section 107(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1973
122 judgments · page 3 of 7
High Courts07 Sept 1973
Bodapati Kondayya and Others Vs The Sub-Divisional Magistrate and Others
Andhra Pradesh High Court · (1974) CriLJ 1148
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts04 Sept 1973
Buddiga Ganganna and Others Vs T. Veerabhadrarao
Andhra Pradesh High Court · AIR 1974 AP 216 : (1974) 1 APLJ 151
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 66, Order 21 Rule 90, 47
High Courts03 Sept 1973Dismissed
Y.V. Hanumantha Rao Vs K.R. Pattabhiram and Another
Andhra Pradesh High Court · AIR 1975 AP 30
Contempt of Courts Act, 1971 — Section 3
High Courts30 Aug 1973
The Public Prosecutor (A.P.) Vs Sri Changanraju
Andhra Pradesh High Court · (1974) 1 AnWR 36 : (1974) CriLJ 1151
Customs Act, 1962 — Section 111, 135
High Courts28 Aug 1973
Venka Anantha Rao Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1973) 2 APLJ 296 : (1974) CriLJ 387
Essential Commodities Act, 1955 — Section 11, 13, 14, 15, 3Penal Code, 1860 (IPC) — Section 12, 21
High Courts20 Aug 1973Allowed
Grandhi Pitchaiah, Venkataraju and Co. Vs Palukuri Jagannadham and Co., Calcutta and Others
Andhra Pradesh High Court · AIR 1975 AP 32
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts18 Aug 1973Dismissed
Konakalla Venkata Satyanarayana (Died) and Others Vs State Bank of India and Others
Andhra Pradesh High Court · AIR 1975 AP 113
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34, 96Contract Act, 1872 — Section 173, 8Usurious Loans Act, 1918 — Section 3
High Courts17 Aug 1973
Gurram Subbarayudu (Died) Gurram Subbamma and Others Vs Moto Pothula Narasimham (Died) Garre Venkaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 307
Negotiable Instruments Act, 1881 (NI) — Section 16(2)Partnership Act, 1932 — Section 18, 19, 25, 5
High Courts14 Aug 1973Dismissed
Govinda Raja Rice Mill Vs The Union of India and Another
Andhra Pradesh High Court · (1974) 34 STC 172
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Aug 1973
P. Munirathnam Chetty and P. Satyanarayana Chetty Vs Income Tax Officer, C-Ward and Another
Andhra Pradesh High Court · (1975) 101 ITR 385
Income Tax Act, 1961 — Section 147, 148, 151(2)
High Courts10 Aug 1973Dismissed
Sri Lakshmi Satyanarayana Rice Mill and Others Vs The Agricultural Market Committee, Tenali and Another
Andhra Pradesh High Court · AIR 1975 AP 58
Agricultural Produce (Development and Warehousing) Corporations Act, 1956 — Section 1, 34, 9Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 1, 34, 7, 9Constitution of India, 1950 — Article 254
High Courts07 Aug 1973
The Commissioner of Excise Board of Revenue, Andhra Pradesh, Hyderabad and Others Vs B. Bhogeswara Rao and Others
Andhra Pradesh High Court · AIR 1974 AP 92 : (1974) 1 AnWR 27
Andhra Pradesh Denatured Spirit and Denatured Spirituous Preparations Rules, 1971 — Rule 1, 12, 23Andhra Pradesh Excise Act, 1968 — Section 1, 72Constitution of India, 1950 — Article 14
High Courts07 Aug 1973
Andhra Pradesh Wakf Board Vs Mohd. Hidyathulla
Andhra Pradesh High Court · AIR 1974 AP 287
Waqf Act, 1954 — Section 16, 43, 43
High Courts06 Aug 1973
Madras Motor and General Insurance Co. Vs Katanreddi Subbareddy and Others
Andhra Pradesh High Court · AIR 1974 AP 310
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 43 Rule 2Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts06 Aug 1973
In Re: Indradatt Mishra
Andhra Pradesh High Court · (1974) CriLJ 994
Penal Code, 1860 (IPC) — Section 100, 162, 363, 366
High Courts30 Jul 1973
Veeramachaneni Gangadhararao Vs Kanuri venkatgeswara Rao and Others
Andhra Pradesh High Court · AIR 1974 AP 289 : (1974) 1 APLJ 394
Civil Procedure Code Amendment Act, 1968 — Order 20 Rule 12
High Courts26 Jul 1973Dismissed
Kandimalla Raghvaiah and Others Vs Government of India and Others
Andhra Pradesh High Court · (1985) 21 ELT 693
Central Excise Rules, 1944 — Rule 140, 143, 147, 149, 160
High Courts25 Jul 1973
Nanda Kishore Vs The Transposr Commissioner, Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1974 AP 292
Motor Vehicles Act, 1939 — Section 27, 31, 35
High Courts24 Jul 1973
P. Balarama Krishna Rao and Another Vs The Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 294
Central Motor Vehicles Rules, 1989 — Rule 196Defence of India Act, 1971 — Section 6(4)Limitation Act, 1963 — Section 12