High Courts30 Jan 1973Dismissed
The State of Andhra Pradesh Vs Hotel Sri Lakshmi Bhavan
Andhra Pradesh High Court · (1974) 33 STC 444
Minimum Wages Act, 1948 — Section 11Sales of Goods Act, 1930 — Section 4
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1973
122 judgments · page 7 of 7
High Courts17 Jan 1973
P. Kesava Rao, Lorry Owner Vs State Transport Authority, A.P.
Andhra Pradesh High Court · (1973) 01 AP CK 0004
Motor Vehicles Act, 1939 — Section 79