High Courts08 Mar 1973
Kalkonda Pandu Rangaiah Vs Kalkonda Krishnaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 201
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 152
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1973
122 judgments · page 6 of 7
High Courts07 Mar 1973
Central Ware - Housing Corporation, New Delhi Vs Central Bank of India Ltd., Hyderabad and Another
Andhra Pradesh High Court · AIR 1973 AP 387 : (1973) 2 APLJ 184
Civil Procedure Code, 1908 (CPC) — Section 20, 21Warehousing Corporations Act, 1962 — Section 3(2), 3(2)
High Courts07 Mar 1973
The Andhra Pradesh Chemicals and Fertilisers Mazdoor Sabha Vs The Hyderabad Chemicals and Fertilisers Ltd. and Others
Andhra Pradesh High Court · (1974) 2 LLJ 170
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts06 Mar 1973
Siddareddi Venkata Rami Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1975) CriLJ 468
Constitution of India, 1950 — Article 19, 21, 22Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Mar 1973
Commissioner of Income Tax Vs Koduri Papa Rao
Andhra Pradesh High Court · (1976) 102 ITR 834
Income Tax Act, 1922 — Section 28(1), 28(1)(c)
High Courts05 Mar 1973
V.S. Shankar and Others Vs Reserve Bank of India and Another
Andhra Pradesh High Court · (1974) 2 LLJ 410
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts01 Mar 1973
Commissioner of Income Tax Vs Amonbolu Rajiah
Andhra Pradesh High Court · (1976) 102 ITR 403
Income Tax Act, 1961 — Section 88
High Courts27 Feb 1973
P.B. Rammohanreddy and Another Vs Chintal Achaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 185
Andhra Pradesh (Telangana Area) Civil Courts Act, 1954 — Section 11, 12Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 7 Rule 10
High Courts20 Feb 1973
Rachapudi Subramanyam and Others Vs The District Collector and Others
Andhra Pradesh High Court · AIR 1974 AP 55
Evidence Act, 1872 — Section 115
High Courts17 Feb 1973
Cheekireddy Subba Reddy and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1973) CriLJ 1713
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117, 118, 119
High Courts17 Feb 1973
K.S. Lakshminarasimhachar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 63
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 9Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3
High Courts16 Feb 1973
Joint Director of Mines Safety Hyderabad Region, Hyderabad Vs The Tandur and Navandgi Stone Quarries (P) Ltd., Hyderabad
Andhra Pradesh High Court · AIR 1973 AP 315 : (1973) 1 APLJ 253
Mines Act, 1952 — Section 3(1)
High Courts15 Feb 1973
Income Tax Officer, B-Ward Vs Mohanlal
Andhra Pradesh High Court · (1975) 100 ITR 118
Income Tax Act, 1922 — Section 35, 35(1)Income Tax Act, 1961 — Section 155
High Courts09 Feb 1973
Damodar V. Pangrekar Vs Ramachandra Vaswani and Another
Andhra Pradesh High Court · (1974) CriLJ 160
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 250, 345Evidence Act, 1872 — Section 132
High Courts09 Feb 1973
Nallapareddi Chandrasekhara Reddy Vs The Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1973) 2 ALT 167 : (1974) CriLJ 158
Constitution of India, 1950 — Article 21, 22
High Courts07 Feb 1973
Damacharla Venkata Seshaiah Vs Damacharla Venkayya and Others
Andhra Pradesh High Court · AIR 1974 AP 193
Specific Relief Act, 1877 — Section 22, 22(2)Specific Relief Act, 1963 — Section 19
High Courts06 Feb 1973
P. Satyanarayana Raju and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 65
Constitution of India, 1950 — Article 16(1), 226, 37, 39
High Courts05 Feb 1973
Gopala Krishna Murthy Vs B. Ramachander Rao and Others
Andhra Pradesh High Court · AIR 1973 AP 309
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts31 Jan 1973
Mohorunnissa Vs Abdul Salam and Another
Andhra Pradesh High Court · (1973) 1 APLJ 450 : (1974) CriLJ 78
High Courts30 Jan 1973
Commissioner of Income Tax Vs Nawab Sir Mir Osman Ali Bahadur, H.E.H. The Nizam of Hyderabad
Andhra Pradesh High Court · (1985) 153 ITR 514
Income Tax Act, 1922 — Section 16(1)Nizams Trust Deeds (Validation) Act, 1950 — Section 3