High Courts24 Jul 1973
The Andhra Pradesh Agricultural University Vs Begari Sayanna Dies L.Rs. and Begari Gangamma and Others
Andhra Pradesh High Court · AIR 1974 AP 299 : (1974) 1 APLJ 69
Land Acquisition Act, 1974 — Section 18, 54
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1973
122 judgments · page 4 of 7
High Courts23 Jul 1973
Teju Singh Vs Shanta Devi
Andhra Pradesh High Court · AIR 1974 AP 274
Trade and Merchandise Marks Act, 1958 — Section 27(2)
High Courts19 Jul 1973
Mohd. Hameed Vs Collector, Hyderabad and Others
Andhra Pradesh High Court · AIR 1974 AP 119
Constitution of India, 1950 — Article 19(1), 226
High Courts17 Jul 1973Dismissed
Life Insurance Corporation of India Per its Divisional Manager, Hyderabad Vs Shakuntala Bai
Andhra Pradesh High Court · AIR 1975 AP 68
Civil Procedure Code, 1908 (CPC) — Section 96Insurance Act, 1938 — Section 45
High Courts17 Jul 1973
Sri Saibaba Rice and Groundnut Oil Mill Jaggayyapet Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 282
Constitution of India, 1950 — Article 226
High Courts17 Jul 1973
Srivenkateswara Constructions and Others Vs The Union of India
Andhra Pradesh High Court · AIR 1974 AP 278
Arbitration Act, 1940 — Section 30, 34
High Courts11 Jul 1973
Progressive Engineering Co. Vs Income Tax Officer
Andhra Pradesh High Court · (1976) 105 ITR 226
Income Tax Act, 1961 — Section 139(1), 139(4), 147
High Courts11 Jun 1973
Barium Chemicals Ltd. Vs Income Tax Officer
Andhra Pradesh High Court · (1975) 100 ITR 637
Income Tax Act, 1961 — Section 160, 163, 166, 174
High Courts25 Apr 1973
Ganta Kondamma Vs Ganta Seethamma
Andhra Pradesh High Court · AIR 1973 AP 319 : (1973) 2 APLJ 115
Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts24 Apr 1973
P. Suryanarayana Raju Vs M.V. Ramadas and Others
Andhra Pradesh High Court · AIR 1974 AP 258
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 212Motor Vehicles Act, 1939 — Section 47(1)
High Courts24 Apr 1973
B.N. Chobe Vs A. Chaffar Khan
Andhra Pradesh High Court · AIR 1973 AP 305 : (1973) 2 APLJ 1
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 15Hyderabad Small Causes Courts Act, 1330 — Section 9
High Courts23 Apr 1973
Indira Bai Patel Vs B.A. Patel
Andhra Pradesh High Court · AIR 1974 AP 303
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Hindu Adoptions and Maintenance Act, 1956 — Section 25
High Courts23 Apr 1973
Y. Eswariah Choudry Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 96
Essential Commodities Act, 1955 — Section 3, 3(2), 5
High Courts18 Apr 1973
Maddula Kasiyya Vs Jallipalli Pullayya and Others
Andhra Pradesh High Court · AIR 1974 AP 220
Civil Procedure Code, 1908 (CPC) — Section 47, 60Limitation Act, 1908 — Article 182Succession Act, 1925 — Section 214
High Courts17 Apr 1973
Bamadev Panigrahi Vs Monorama Raj
Andhra Pradesh High Court · AIR 1974 AP 226 : (1974) 1 APLJ 32
Transfer of Property Act, 1882 — Section 3
High Courts13 Apr 1973
Gaddam China Kondaiah Vs Gaddam Pedda Kondaiah
Andhra Pradesh High Court · AIR 1974 AP 238 : (1974) 1 AnWR 54
Stamp Act, 1899 — Article 12
High Courts13 Apr 1973
The Public Prosecutor (A.P.) Vs P.B. Hassan
Andhra Pradesh High Court · (1974) CriLJ 390
Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts11 Apr 1973
The Public Prosecutor Vs Boggarapu Pullaiah
Andhra Pradesh High Court · (1974) CriLJ 155
Prevention of Food Adulteration Act, 1954 — Section 15, 16, 17, 2, 7
High Courts10 Apr 1973
The Hindusthan Ideal Insurance Corporation Ltd. Vs Manne Chimperamma and Others
Andhra Pradesh High Court · AIR 1974 AP 120
Civil Procedure Code, 1908 (CPC) — Section 107Motor Vehicles Act, 1939 — Section 95(1)
High Courts10 Apr 1973
S.A. Sattar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 43
Central Motor Vehicles Rules, 1989 — Rule 212, 212(1)Motor Vehicles Act, 1939 — Section 58, 68