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Andhra Pradesh High Court judgments, 1956

237 judgments · page 8 of 12

High Courts26 Mar 1956

In Re: Kudappa Subbamma

Andhra Pradesh High Court · (1956) 03 AP CK 0010

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(2), Order 7 Rule 1Constitution of India, 1950 — Article 1, 2Court Fees Act, 1870 — Section 11, 4, 7
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High Courts21 Mar 1956Dismissed

S.V. Jagannath Rao Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1956) 30 ITR 726

Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 132, 133, 133(1), 134, 135Criminal Procedure Code, 1898 (CrPC) — Section 401, 402, 402A
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High Courts16 Mar 1956

Ram Reddy and Another Vs Yenka Reddy

Andhra Pradesh High Court · (1956) 03 AP CK 0029

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 12, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Limitation Act, 1908 — Article 163, 181, 5
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High Courts16 Mar 1956

Motilal Vs Vasant and Another

Andhra Pradesh High Court · (1956) 03 AP CK 0025

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 34 Rule 1Hyderabad Limitation Act, 1322 — Article 134Limitation Act, 1908 — Article 148
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