COURT ARCHIVE

Andhra Pradesh High Court judgments, 1956

237 judgments · page 12 of 12

High Courts24 Jan 1956

Abdul Kareem Sab Vs Gowlivada S. Silar Saheb and Another

Andhra Pradesh High Court · (1956) 01 AP CK 0025

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 181Transfer of Property Act, 1882 — Section 44

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High Courts24 Jan 1956Dismissed

N. Subbanunaiah Vs N. Venkala Subbamma

Andhra Pradesh High Court · AIR 1957 AP 914

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High Courts23 Jan 1956

Mahammad Gaffar Baig Vs Mahammad Abdul Khaleel Khan

Andhra Pradesh High Court · (1956) 01 AP CK 0007

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57

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High Courts20 Jan 1956

T.V. R. Lingaiah Vs President of Chittoor Yendhia Charcoal Producers'' Co-operative Society, No. 511 and Another

Andhra Pradesh High Court · (1956) 01 AP CK 0014

Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 51(1)Limitation Act, 1963 — Article 95, 29, 3

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High Courts20 Jan 1956

Uddandi Ramakrishna Mudali Vs Y. Sivarama Prasad Bahadur Varu and Others

Andhra Pradesh High Court · (1956) 01 AP CK 0002

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97Limitation Act, 1963 — Article 180, 182

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High Courts18 Jan 1956

Ramabrahma Sastri and Others Vs Lakshmi Narasimham

Andhra Pradesh High Court · (1956) 01 AP CK 0004

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 32(5), 91

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High Courts18 Jan 1956Dismissed

ambati Ramayya and Another Vs Subbayya and Others

Andhra Pradesh High Court · (1956) 01 AP CK 0003

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High Courts16 Jan 1956

In Re: B. Matameswara Rao

Andhra Pradesh High Court · AIR 1957 AP 4 : (1957) CriLJ 44

Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 137, 200, 21, 419Railways Act, 1989 — Section 112, 114, 137, 70

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High Courts16 Jan 1956Dismissed

Bandaru Venkayya and Another Vs Lakshmi Narasayya and Another

Andhra Pradesh High Court · AIR 1957 AP 975

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 8Easements Act, 1882 — Section 22

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High Courts16 Jan 1956

Linsam Ramaseshayya Vs Myneni Ramayya and Others

Andhra Pradesh High Court · (1956) 01 AP CK 0001

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 8, 97

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High Courts12 Jan 1956

Nori srirama Sastri Vs Nori Lakshmidevamma and Others

Andhra Pradesh High Court · (1956) 01 AP CK 0022

Civil Procedure Code, 1908 (CPC) — Section 115(C)

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High Courts12 Jan 1956Allowed

Chintakayala Lakshminarayana Vs Rani Inuganti Lakshmi Venkayamma

Andhra Pradesh High Court · AIR 1957 AP 207 : (1956) ALT 464

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High Courts11 Jan 1956

Kuchibotha Kanakamma and Another Vs Tadepalli Ptanga Rao and Others

Andhra Pradesh High Court · (1956) 01 AP CK 0010

Easements Act, 1882 — Section 37, 47Limitation (Amendment) Act, 1871 — Article 142, 144, 31, 37Limitation Act, 1963 — Section 23, 24, 28, 3

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High Courts11 Jan 1956

Alluri Bangar Raju and Others Vs Alluri Raja Kalidindi Suraiahmma Bahadur and Another

Andhra Pradesh High Court · (1956) 01 AP CK 0008

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 15(1), Order 21 Rule 15(2), Order 21 Rule 18, Order 21 Rule 19

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High Courts10 Jan 1956

N.V.L. Narasimha Rao Vs Rao Bahadur Tellakula Jaiayya and Others

Andhra Pradesh High Court · (1956) 01 AP CK 0011

Andhra State Act, 1953 — Section 3(1), 4(1)Constitution of India, 1950 — Article 226, 32General Clauses Act, 1897 — Section 13

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High Courts09 Jan 1956

In Re: Bokkasam Krishnayya

Andhra Pradesh High Court · AIR 1957 AP 163 : (1957) CriLJ 813

Constitution of India, 1950 — Article 14

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High Courts09 Jan 1956

In Re: Boddu Sanyasi Patrudu and Others

Andhra Pradesh High Court · AIR 1957 AP 482 : (1957) CriLJ 939

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 305, 395, 398, 412, 414

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