Y. Geesbpati Gurukul Vs Y. Subruhmanyam and Others
Andhra Pradesh High Court · (1956) 02 AP CK 0037
COURT ARCHIVE
237 judgments · page 11 of 12
Andhra Pradesh High Court · (1956) 02 AP CK 0037
Andhra Pradesh High Court · (1957) CriLJ 1395
Andhra Pradesh High Court · (1956) 02 AP CK 0013
Andhra Pradesh High Court · AIR 1956 AP 255
Andhra Pradesh High Court · (1956) 02 AP CK 0023
Andhra Pradesh High Court · AIR 1956 AP 213 : (1956) CriLJ 1279
Andhra Pradesh High Court · (1956) 02 AP CK 0006
Andhra Pradesh High Court · AIR 1956 AP 182
Andhra Pradesh High Court · (1956) 02 AP CK 0014
Andhra Pradesh High Court · AIR 1956 AP 222 : (1956) 30 ITR 583
Andhra Pradesh High Court · (1956) 01 AP CK 0023
Andhra Pradesh High Court · AIR 1957 AP 231 : (1957) CriLJ 815
Andhra Pradesh High Court · (1956) 01 AP CK 0005
Andhra Pradesh High Court · (1956) 01 AP CK 0020
Andhra Pradesh High Court · (1956) 01 AP CK 0027
Andhra Pradesh High Court · (1956) 01 AP CK 0013
Andhra Pradesh High Court · (1956) 01 AP CK 0024
Andhra Pradesh High Court · (1956) 01 AP CK 0016
Andhra Pradesh High Court · (1956) 01 AP CK 0012
Andhra Pradesh High Court · (1956) 01 AP CK 0026