High Courts16 Apr 1956
Jakkampatl Rangiah Vs Kunala Peddireddi
Andhra Pradesh High Court · (1956) 04 AP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 92, Order 34 Rule 1, Order 34 Rule 2, Order 34 Rule 2(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1956
237 judgments · page 7 of 12
High Courts16 Apr 1956
Narayanam Seshacharyulu and Another Vs Narayanam Venkataeharyulu
Andhra Pradesh High Court · (1956) 04 AP CK 0001
Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 6
High Courts11 Apr 1956
Putchalapalli Venkata Subbareddi Vs Duvvuru Papireddi and Another
Andhra Pradesh High Court · AIR 1957 AP 406 : (1957) CriLJ 923
Civil Procedure Code, 1908 (CPC) — Section 48Criminal Procedure Code, 1898 (CrPC) — Section 417Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts11 Apr 1956
In Re: P. Appayya
Andhra Pradesh High Court · AIR 1957 AP 100 : (1957) CriLJ 627
Criminal Procedure Code, 1898 (CrPC) — Section 338, 342General Clauses Act, 1897 — Section 26Motor Vehicles Act, 1988 — Section 116
High Courts10 Apr 1956
Yenugu Achayya and Another Vs Ernaki Venkata Subba Rao and Others
Andhra Pradesh High Court · (1956) 04 AP CK 0011
Transfer of Property Act, 1882 — Section 53A
High Courts10 Apr 1956
Gulam Mohideen Khan and Others Vs Abdul Majid Khan
Andhra Pradesh High Court · (1956) 04 AP CK 0009
High Courts07 Apr 1956
In Re: Mannem Edukondalu
Andhra Pradesh High Court · AIR 1957 AP 973 : (1957) CriLJ 1230
Penal Code, 1860 (IPC) — Section 302, 309
High Courts06 Apr 1956Dismissed
N. Kotayya Vs State of Andhra and Others
Andhra Pradesh High Court · AIR 1957 AP 907 : (1956) ALT 689
Constitution of India, 1950 — Article 226
High Courts05 Apr 1956
Bobbin Gowresu Vs Kottu Subhadramma
Andhra Pradesh High Court · (1956) 04 AP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 116
High Courts03 Apr 1956Dismissed
Vibhuti Glass Works Vs Income Tax Officer and Another
Andhra Pradesh High Court · (1956) 04 AP CK 0019
Church Discipline Act, 1840 — Section 3Civil Procedure Code Amendment Act, 1973 — Section 491Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Apr 1956
VETCHA SREERAMAMURTHY Vs THE Income Tax OFFICER VIZIANAGARAM, AND ANOTHER.
Andhra Pradesh High Court · AIR 1957 AP 114 : (1956) ALT 656 : (1956) 30 ITR 252
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 27, 29, 30, 45
High Courts03 Apr 1956
Ramamurthy (M) Vs State of Madras and Others
Andhra Pradesh High Court · (1957) 2 LLJ 238
Constitution of India, 1950 — Article 226, 311
High Courts03 Apr 1956
M. Ramamoorthi Vs State of Madras and others
Andhra Pradesh High Court · AIR 1956 AP 203
Constitution of India, 1950 — Article 226, 228, 311(2)
High Courts03 Apr 1956Allowed
Sm. Haradevi Vs State of Andhra and Another
Andhra Pradesh High Court · AIR 1957 AP 229
Evidence Act, 1872 — Section 115Requisition of Buildings (Andhra Area) Ordinance, 1953 — Section 4(1), 6
High Courts30 Mar 1956
Veeraraghaviah Vs Seshachalam
Andhra Pradesh High Court · (1956) 03 AP CK 0034
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 106, 120, 61Partnership Act, 1932 — Section 29
High Courts30 Mar 1956Dismissed
Golla Venkata Subramanyam Vs State of Andhra
Andhra Pradesh High Court · AIR 1957 AP 916 : (1956) ALT 695 : (1956) 7 STC 599
High Courts30 Mar 1956
Rangnath Vs Babu Rao and Another
Andhra Pradesh High Court · (1956) 03 AP CK 0017
Constitution of India, 1950 — Article 13, 13(1), 19, 19(1)
High Courts29 Mar 1956Allowed
Narasayya and Others Vs Ramadrayya and Others
Andhra Pradesh High Court · (1956) 03 AP CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 53A
High Courts29 Mar 1956
B. Ranga Reddy Vs Collector
Andhra Pradesh High Court · (1956) 03 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Land Acquisition Act, 1894 — Section 14, 16, 2, 20, 22
High Courts28 Mar 1956
Pasupuleti Krishnamurthi Vs Annadasu Bapanayya and Others
Andhra Pradesh High Court · (1956) 03 AP CK 0036