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Orissa High Court judgments

32,472 judgments · page 99 of 1,624

High Courts20 May 2024Disposed Of

Sandeep Singh Teji Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0182

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304(A)Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37(1)(b)(ii)
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High Courts20 May 2024Dismissed

Jafrudin Malik Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0177

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
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High Courts20 May 2024Dismissed

Kalakanta Behera Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0175

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 324, 325, 498A, 506Dowry Prohibition Act, 1961 — Section 4
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High Courts20 May 2024Disposed Of

Prahallad Mesua Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0172

Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 465, 471Information Technology Act, 2000 — Section 66, 66(c), 66(d)
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High Courts17 May 2024Dismissed

Sk. Daud Alli Vs Ramtun Bibi & Others

Orissa High Court · (2024) 05 OHC CK 0201

Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27Code of Criminal Procedure, 1973 — Section 144Evidence Act, 1872 — Section 92
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High Courts17 May 2024Disposed Of

Manoj Kumar Pattnaik Vs State Of Odisha (OPID)

Orissa High Court · (2024) 05 OHC CK 0200

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act 1978 — Section 2(b), 4, 5, 6
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High Courts16 May 2024Disposed Of

Jagu Adakatia Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0206

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 37
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High Courts16 May 2024Disposed Of

Babula Sethi Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0204

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306, 498ADowry Prohibition Act, 1961 — Section 4
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