High Courts21 May 2024Disposed Of
Ram Kumar Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0269
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 97 of 1,624
High Courts21 May 2024Disposed Of
Shino B. Abraham @ Shino Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0268
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts21 May 2024Disposed Of
Rina Jena@reena Jena Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0267
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts21 May 2024Disposed Of
Mesiya Bhuyan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0266
Code of Criminal Procedure, 1973 — Section 439Wild Life Protection Act, 1972 — Section 9, 39, 44)(b), 48, 48(A), 49, 49(B)
High Courts21 May 2024Disposed Of
Sachin Raj Jena Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0265
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 397
High Courts21 May 2024Disposed Of
Samanta Chaulia Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0264
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts21 May 2024Disposed Of
Kumbhakarna Saura Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0263
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts21 May 2024Disposed Of
Subrat Das Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0262
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts21 May 2024Disposed Of
Chitrasen Pradhan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0261
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 324, 506
High Courts21 May 2024Disposed Of
Baishnba Behera @ Baisnab Behera Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0260
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 323, 325, 326, 341, 506
High Courts21 May 2024Disposed Of
Bhola Kumar Sikdar Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0259
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts21 May 2024Disposed Of
Manish Lodhi Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0258
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 304, 337, 338Motor Vehicles Act, 1988 — Section 185
High Courts21 May 2024Disposed Of
Pratap Khatua Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0257
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 341, 379, 506
High Courts21 May 2024Disposed Of
Jagabandhu Dash Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0256
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 29, 37
High Courts21 May 2024Disposed Of
Anil Kumar Mantri Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0255
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A, 376(1)Protection of Children from Sexual Offences Act, 2012 — Section 4, 10
High Courts21 May 2024Disposed Of
Gajendra Singh Vs Union Of India
Orissa High Court · (2024) 05 OHC CK 0254
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29
High Courts21 May 2024Disposed Of
Roji Bibi Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0253
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts21 May 2024Disposed Of
Deepak Muni @ Dipak Muni Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0252
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts21 May 2024Disposed Of
Prafulla Kumar Rout Vs Dukhi Prasad Rout @ Dukhishyam And Others
Orissa High Court · (2024) 05 OHC CK 0251
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)
High Courts21 May 2024Disposed Of
Bichitra Pradhan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0250
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 457Arms Act, 1959 — Section 25, 27