High Courts28 May 2024Disposed Of

Zamaluddin Khan Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0237

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 294, 323, 336, 341, 353, 506Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts28 May 2024Disposed Of

Dusmanta Guru Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0236

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts28 May 2024Disposed Of

Albin Varghese Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0234

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts28 May 2024Disposed Of

Suhil Zakkeer Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0233

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts28 May 2024Disposed Of

Sudarshan Badi Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0231

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 20(b)(ii)(C), 37
High Courts28 May 2024Disposed Of

Pintu Pradhan Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0230

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts28 May 2024Disposed Of

Litun Pradhan Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0229

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 341, 379
High Courts28 May 2024Disposed Of

Basanti Mondal Vs Republic Of India (CBI)

Orissa High Court · (2024) 05 OHC CK 0226

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prize Chits & Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts23 May 2024Disposed Of

Rohit Kumar Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0294

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37