High Courts30 May 2024Disposed Of
Binod Karada Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0224
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 94 of 1,624
High Courts30 May 2024Disposed Of
Mallika P @ Mallika Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0223
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392
High Courts30 May 2024Disposed Of
Usharani Barik Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0222
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 506
High Courts30 May 2024Disposed Of
Hitesh Kumar Ray Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0221
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts30 May 2024Disposed Of
Niranjan Sabar Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0220
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts30 May 2024Disposed Of
Bharat Chandra Majhi Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0219
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 326, 341, 379, 506
High Courts30 May 2024Disposed Of
Minja Nayak Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0218
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402
High Courts30 May 2024Allowed
Babul @ Jaga Pradhan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0217
Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(1), 376(2)(n), 448, 450, 506
High Courts30 May 2024Disposed Of
Smt. (Dr.) Minakhi Das Vs State Of Odisha & Others
Orissa High Court · (2024) 05 OHC CK 0216
Constitution of India, 1950 — Article 226, 366(17)Odisha Civil Services (Pension) Rules 1992 — Rule 2(r), 18, 44(1)(ii), 44(1)(iii)
High Courts30 May 2024Allowed
Sarat Chandra Misha Vs State Of Odisha And Others
Orissa High Court · (2024) 05 OHC CK 0215
Constitution of India, 1950 — Article 21, 226, 227Odisha Civil Services (Pension) Rules 1992 — Rule 18, 80(2)
High Courts28 May 2024Allowed
Atmajyoti Nayak Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0274
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 3, 4, 5
High Courts28 May 2024Disposed Of
Kulamani Sahu Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0273
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts28 May 2024Disposed Of
Ramakanta Das@mahalik Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0246
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326, 341
High Courts28 May 2024Disposed Of
Dhirendra Das Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0245
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 341, 354, 379, 506
High Courts28 May 2024Disposed Of
Santosh Kumar Routray Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0244
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(B), 37
High Courts28 May 2024Disposed Of
Panda@narayan@trilochan Sahu Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0243
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 147, 148, 149, 302
High Courts28 May 2024Disposed Of
Sk. Attulla Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0242
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 153A, 294, 307, 323, 325
High Courts28 May 2024Disposed Of
Ramsebak Senapati Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0241
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 419, 420, 506
High Courts28 May 2024Disposed Of
Samiullah Khan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0240
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b(ii)(C), 25, 29, 37, 37(1)(b)(ii)
High Courts28 May 2024Disposed Of
Jyotirmaya Mahakuda @ Pintu Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0239
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b(ii)(C), 25, 27, 29, 37, 37(1)(b)(ii)