High Courts23 May 2024Disposed Of
Sanjay Tandia Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0291
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 324, 341, 395
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Orissa High Court judgments
32,472 judgments · page 96 of 1,624
High Courts23 May 2024Disposed Of
Seshadev Kalasi @ Keshab Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0290
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts23 May 2024Disposed Of
Santoshi Behera Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0289
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29, 37
High Courts23 May 2024Disposed Of
Annapornna Behera @ Annapurna Behera @ Panna Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0288
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29, 37
High Courts23 May 2024Disposed Of
Sagar Panda Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0287
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 408
High Courts23 May 2024Disposed Of
Abhishek Nag Rao Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0286
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts23 May 2024Disposed Of
Karna Kanhar Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0285
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 29
High Courts23 May 2024Disposed Of
Tapas Kumar Behera Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0284
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 506, 507Information Technology Act, 2000 — Section 66(A), 66(E), 67, 67(A)
High Courts23 May 2024Disposed Of
Kanha@jeeban Mahalik Baitha Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0283
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 395, 408
High Courts23 May 2024Disposed Of
Rameswar Khora @ Sahil Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0282
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts23 May 2024Disposed Of
Rabindra Kumar Pradhan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0281
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)
High Courts23 May 2024Disposed Of
Mantu @ Pravat Das Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0280
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 395Arms Act, 1959 — Section 25, 27
High Courts23 May 2024Disposed Of
Sonu Kumar Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0279
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 37(1)(b)(ii)
High Courts23 May 2024Disposed Of
Seshadev @ Hadu Kaibarta Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0278
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 323, 341
High Courts23 May 2024Disposed Of
Abinash@kanha Purohit Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0277
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 468, 471
High Courts23 May 2024Disposed Of
Aktar Khan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0276
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 380, 413, 457
High Courts23 May 2024Disposed Of
Raghu Bhumia @ Raghu Teka Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0275
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts21 May 2024Disposed Of
Bilasi Mukhi Vs Brahmananda Sahoo And Others
Orissa High Court · (2024) 05 OHC CK 0272
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts21 May 2024Disposed Of
Surendra Kumar Sabarwal Vs Om Prakash Daga And Others
Orissa High Court · (2024) 05 OHC CK 0271
High Courts21 May 2024Disposed Of
Rabi Narayan Swain Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0270
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326, 341, 354, 452, 506