High Courts14 May 2024Allowed
Fayaz Ali Vs State Of Orissa (G. A. Department)
Orissa High Court · (2024) 05 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 354Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 101 of 1,624
High Courts14 May 2024Disposed Of
Loknath Harijan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 25, 27A, 29
High Courts13 May 2024Disposed Of
Sivanand Educational Trust for Social Advancement Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0168
Constitution of India, 1950 — Article 226, 227Income tax Act, 1961 — Section 148
High Courts13 May 2024Disposed Of
M/s. Tata Steel Limited, Keonjhar Vs The Presiding Officer, Labour Court, Sambalpur And Another
Orissa High Court · (2024) 05 OHC CK 0167
Industrial Disputes Act, 1947 — Section 17B, 33(C)(2), 36(4)
High Courts13 May 2024Disposed Of
Tarakanta Hansda And Others Vs State Of Odisha And others
Orissa High Court · (2024) 05 OHC CK 0166
Industrial Disputes Act, 1947 — Section 12(4), 12(5)
High Courts13 May 2024Dismissed
Ratan Kumar Puspureddy @ Ratan Puspureddy Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0165
Constitution of India, 1950 — Article 32, 136, 226, 227Odisha Caste Certificate (for Scheduled Caste and Scheduled Tribe) Rules, 1980 — Rule 4, 9
High Courts13 May 2024Disposed Of
Tina @ Sk. Abdul Ajim Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0108
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 353, 332, 341Arms Act, 1959 — Section 25, 27
High Courts11 May 2024Disposed Of
Raj Kishore Behera And Others Vs R. Venkateswar and M/s Royal Sundaram Alliance Insurance Co
Orissa High Court · (2024) 05 OHC CK 0152
High Courts09 May 2024Dismissed
Sub Collector Cum Chairman, RMC, Sambalpur Vs Spl. Land Acquisition Officer, Sambalpur& Ors
Orissa High Court · (2024) 05 OHC CK 0164
Code of Ciivil Procedure, 1908 — Section 149Court Fees Act, 1875 — Section 4Land Acquisition Act, 1894 — Section 54
High Courts09 May 2024Dismissed
State Of Orissa Vs Arjuna Dehury & Others
Orissa High Court · (2024) 05 OHC CK 0163
High Courts09 May 2024
M/s. Panthavi Enterprises Jagatpur Industrial Estate, Cuttack Vs M/s. Sujan Trading Company, Bhubaneswar
Orissa High Court · (2024) 05 OHC CK 0162
Indian Penal Code, 1860 — Section 406, 420
High Courts09 May 2024
Dr. Rajendra Prasad Choudhury Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 239Indian Penal Code, 1860 — Section 34, 409
High Courts09 May 2024Disposed Of
Manjubala Sarangi Vs Deba Darshini @ Mohapatra And Another
Orissa High Court · (2024) 05 OHC CK 0160
Code of Ciivil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2
High Courts09 May 2024Disposed Of
Sanat Naik Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0159
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts09 May 2024Disposed Of
Sk.Sonu@ Sk.Sahil Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0158
Code of Criminal Procedure, 1973 — Section 439
High Courts09 May 2024Disposed Of
Mrudanga Ray Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0157
Code of Criminal Procedure, 1973 — Section 439
High Courts09 May 2024Disposed Of
Kanhu @ Haguru Naik Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0156
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397, 457, 458
High Courts09 May 2024Disposed Of
Nilakantha Pradhan Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0155
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 25, 28, 29
High Courts09 May 2024Disposed Of
Mukesh Mantri @ Sajan Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0154
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 419, 420, 467, 468Information Technology Act, 2000 — Section 66D
High Courts09 May 2024Disposed Of
Abhijit Samantaray @ Vicky Vs State Of Orissa
Orissa High Court · (2024) 05 OHC CK 0153
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37