High Courts09 May 2024Dismissed
Jawaharlal Mohanta Vs State Of Orissa & Others
Orissa High Court · (2024) 05 OHC CK 0151
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 102 of 1,624
High Courts09 May 2024Allowed
Madhusmita Dutta Vs State Of Orissa & Others
Orissa High Court · (2024) 05 OHC CK 0150
Constitution of India, 1950 — Article 226, 227
High Courts09 May 2024Partly Allowed
Manas Ranjan Tripathy Vs NISER & Others
Orissa High Court · (2024) 05 OHC CK 0149
Constitution of India, 1950 — Article 226, 227
High Courts09 May 2024Allowed
Pradeep Kumar Panda Vs Union Of India And Others
Orissa High Court · (2024) 05 OHC CK 0148
Constitution of India, 1950 — Article 226, 227Administrative Tribunals Act, 1985 — Section 19, 20, 20(1)
High Courts09 May 2024Dismissed
Manager Legal, M/s.TATA AIG General Insurance Company Ltd., now represented through its Deputy Vice President & Zonal Head-Claims, Kolkata (East) Zone Vs Santosh Behera And Another
Orissa High Court · (2024) 05 OHC CK 0147
Code of Civil Procedure, 1908 — Order 6 Rule 4
High Courts09 May 2024Disposed Of
Raj Kumar Mirdha Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0146
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts08 May 2024Disposed Of
Jagat Kumar Rout Vs State Of Odisha And Others
Orissa High Court · (2024) 05 OHC CK 0145
High Courts08 May 2024Disposed Of
Pratima Barik Vs State Of Odisha And Others
Orissa High Court · (2024) 05 OHC CK 0144
High Courts08 May 2024Disposed Of
M/s. Hotel Rajlaxmi, Angul & Ors Vs Odisha Gramya Bank, Bhubaneswar & Ors
Orissa High Court · (2024) 05 OHC CK 0143
High Courts08 May 2024
Satyam Tiwari And Others Vs Sambalpur University, Sambalpur And Others
Orissa High Court · (2024) 05 OHC CK 0142
High Courts08 May 2024Dismissed
Dr. P.V. Manibabu Vs State Of Odisha And Another
Orissa High Court · (2024) 05 OHC CK 0141
High Courts08 May 2024Disposed Of
Padmalaya Dash Vs Dola Gobinda Dash
Orissa High Court · (2024) 05 OHC CK 0140
High Courts08 May 2024Dismissed
Rasish Kumar Panigrahi Vs Kalpana Panigrahi
Orissa High Court · (2024) 05 OHC CK 0139
Code of Civil Procedure, 1908 — Order 41 Rule 22, Order 41 Rule 22(4)Hindu Marriage Act, 1955 — Section 25
High Courts08 May 2024Disposed Of
Susanta Kumar Sahoo Vs Gayatri Sahoo
Orissa High Court · (2024) 05 OHC CK 0138
High Courts08 May 2024Disposed Of
Ohan@Jaminikanta Mohanta Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0137
Code of Criminal Procedure, 1973 — Section 313
High Courts08 May 2024Disposed Of
Akash Digal Vs State Of Odisha & Another
Orissa High Court · (2024) 05 OHC CK 0136
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts08 May 2024Disposed Of
Nitish Prasad & Others Vs State Of Odisha & Another
Orissa High Court · (2024) 05 OHC CK 0135
Indian Penal Code, 1860 — Section 294, 323, 364A, 498A, 506Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 13B
High Courts08 May 2024Disposed Of
Rushia Nahak & Ors Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0134
Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 324
High Courts08 May 2024Disposed Of
Deepak Kumar Padhan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0133
Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 376(2)(n), 506Information Technology Act, 2000 — Section 67
High Courts08 May 2024Disposed Of
Rakesh @ Akash Nahak Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0132
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(3), 500, 506Protection of Children from Sexual Offences Act, 2012 — Section 6