High Courts07 May 2024Disposed Of
Ranjit Singh Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0096
Indian Penal Code, 1860 — Section 342, 366, 376D, 376(d)(n), 506
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 104 of 1,624
High Courts07 May 2024Dismissed
Vikash Ojha Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0095
Code of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 465, 468, 471Information Technology Act, 2000 — Section 66(D)
High Courts07 May 2024Disposed Of
Dipan Sahu @ Depankar Sahu Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0094
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts07 May 2024Disposed Of
Ritikeshan Pradhan @ Ritikieshan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0093
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 37
High Courts07 May 2024Disposed Of
Sanjay Kumar Lenka@ Sanju Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 394
High Courts07 May 2024Disposed Of
Tapas Kumar Barik @ Tikan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts07 May 2024Disposed Of
Sankar Sahu Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0090
Code of Criminal Procedure, 1973 — Section 107, 317, 439Indian Penal Code, 1860 — Section 34, 323, 364A, 506Arms Act, 1959 — Section 25
High Courts07 May 2024Disposed Of
Rakesh Sindhi @ Lidi Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29, 37Arms Act, 1959 — Section 25(1B)
High Courts07 May 2024Dismissed
Manu @ Jitendra Dakua Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 457Arms Act, 1959 — Section 25(6)
High Courts06 May 2024Disposed Of
Sapura @ Sapira Pangi And Others Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0087
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 353, 506Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c)Arms Act, 1959 — Section 25
High Courts06 May 2024Disposed Of
Babuli Malik Vs Manaka Malik And Others
Orissa High Court · (2024) 05 OHC CK 0086
High Courts06 May 2024Disposed Of
Dhuleswar Sethi And Others Vs Sankarsan Dalai And Others
Orissa High Court · (2024) 05 OHC CK 0085
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts06 May 2024Disposed Of
Sitakanta Behera Vs Ahalya Behera And Another
Orissa High Court · (2024) 05 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 125, 127
High Courts06 May 2024Disposed Of
Maheswar Bisoyi & Ors Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0083
High Courts06 May 2024Disposed Of
Tajuddin Khan Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0082
High Courts06 May 2024Disposed Of
Susila Das & Ors Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0081
High Courts06 May 2024Disposed Of
Kausalya Nayak & Ors Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0080
High Courts06 May 2024Disposed Of
Sushil Kumar Chand & Anr Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0079
High Courts06 May 2024Disposed Of
Bhimakanta Naik & Ors Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0078
High Courts06 May 2024Disposed Of
Sahana Zamal & Anr Vs State Of Odisha
Orissa High Court · (2024) 05 OHC CK 0077