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Orissa High Court judgments

32,472 judgments · page 103 of 1,624

High Courts08 May 2024Disposed Of

Bipisingh Digal Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0131

Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 341, 343, 363, 365, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
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High Courts08 May 2024Disposed Of

Sanatan Rana Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0129

Indian Penal Code, 1860 — Section 34, 302, 323, 341, 354A, 364, 450, 506Arms Act, 1959 — Section 25, 27
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High Courts07 May 2024Dismissed

Akura Pradhan Vs State Of Odisha

Orissa High Court · (2024) 05 OHC CK 0107

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 457Arms Act, 1959 — Section 25(6)
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