COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 91 of 1,624

High Courts19 Jun 2024Disposed Of

Munaf Mehmood Seikh Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0038

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)

High Courts19 Jun 2024Dismissed

Sudam Majhi Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0037

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302

High Courts19 Jun 2024Disposed Of

Sadhaba Das Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0036

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4

High Courts19 Jun 2024Dismissed

Guguru Pradhan Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0035

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302

High Courts19 Jun 2024Disposed Of

M/s. Choudhury Medical Store, Inside AIIMS, Hospital Campus, Sijua, Patrapada, Bhubaneswar Vs Union Of India & Others

Orissa High Court · (2024) 06 OHC CK 0034

Constitution of India, 1950 — Article 12, 14, 19(1)(g), 21, 226

High Courts19 Jun 2024Partly Allowed

SBI General Insurance Company Limited, Bhubaneswar Vs Ananda Kumar Jaiswal & Another

Orissa High Court · (2024) 06 OHC CK 0033

Motor Vehicles Act, 1988 — Section 166

High Courts12 Jun 2024Disposed Of

Bikram Bhoi Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0059

Indian Penal Code, 1860 — Section 380

High Courts12 Jun 2024Disposed Of

Basanta Kumar Pradhan Vs State Of Odisha And Others

Orissa High Court · (2024) 06 OHC CK 0058

Odisha Excise Act, 2008 — Section 6(3)

High Courts12 Jun 2024Disposed Of

Jayashree Singhdeo Vs State Of Odisha And Others

Orissa High Court · (2024) 06 OHC CK 0057

Limitation Act, 1963 — Section 5

High Courts12 Jun 2024Disposed Of

Jitendra Kumar Sahu Vs Prakash Acharya And Others

Orissa High Court · (2024) 06 OHC CK 0056

Code of Civil Procedure, 1908 — Order 6 Rule 17

High Courts12 Jun 2024Disposed Of

Padma Nayak Vs State Of Odisha And Others

Orissa High Court · (2024) 06 OHC CK 0055

High Courts12 Jun 2024Disposed Of

Sankarsan Das And Others Vs Paramananda Barik And Others

Orissa High Court · (2024) 06 OHC CK 0054

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

High Courts12 Jun 2024Disposed Of

Kabuli Behera Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0053

Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)

High Courts12 Jun 2024Disposed Of

Beti Muta Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0052

Indian Penal Code, 1860 — Section 34, 307, 324, 326

High Courts12 Jun 2024Disposed Of

Raja @ Biswanath Nayak Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0051

Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b)

High Courts12 Jun 2024Disposed Of

Kalu Charan Behera Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0050

Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6

High Courts12 Jun 2024Disposed Of

Prasant Kumar Sethi Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0049

Code of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 34, 370, 370A

High Courts12 Jun 2024Disposed Of

Ripon Sk.@Ripun Seikh Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0048

Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B)

High Courts12 Jun 2024Disposed Of

A. Ashok Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0047

Indian Penal Code, 1860 — Section 34, 392, 411, 413, 482

High Courts12 Jun 2024Disposed Of

Lipun Behera Vs State Of Odisha

Orissa High Court · (2024) 06 OHC CK 0046

Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B